High Courts09 Aug 2006
Satya Devi and others Vs Haryana Tourism Corporation and others
Punjab And Haryana At Chandigarh · (2007) 1 PLR 479 : (2006) 4 RCR(Civil) 652
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2006
2,340 judgments · page 52 of 117
High Courts09 Aug 2006Dismissed
Jarnail Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2006) 08 P&H CK 0246
Punjab Civil Services (Punishment and Appeal) Rules, 1970 — Rule 3.26, 5.32, 5.32A
High Courts09 Aug 2006
Pritam Singh Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2006) 08 P&H CK 0245
High Courts09 Aug 2006
Parkash Chand Batra and Another Vs Kaptan Singh
Punjab And Haryana At Chandigarh · (2006) 08 P&H CK 0244
High Courts09 Aug 2006Dismissed
Smt. Sunil Batish and Others Vs Shri Sukhdev Singh and Others
Punjab And Haryana At Chandigarh · (2006) 08 P&H CK 0243
High Courts09 Aug 2006Dismissed
State of Haryana and Another Vs Dharmender Singh
Punjab And Haryana At Chandigarh · (2006) 08 P&H CK 0242
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2Punjab Excise Act, 1914 — Section 61
High Courts09 Aug 2006Dismissed
Neena Malhotra Vs Ashok Malhotra
Punjab And Haryana At Chandigarh · (2008) 2 DMC 94 : (2007) 148 PLR 736 : (2007) 1 RCR(Civil) 613
Dowry Prohibition Act, 1961 — Section 3, 4Evidence Act, 1872 — Section 145, 43Penal Code, 1860 (IPC) — Section 406, 498A
High Courts09 Aug 2006
Naresh Kumari and Another Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2007) 2 ACC 888 : (2007) 1 RCR(Civil) 800
Motor Vehicles Act, 1988 — Section 140
High Courts09 Aug 2006
Mohan Singh and others Vs State of Punjab
Punjab And Haryana At Chandigarh · (2007) 1 CivCC 431 : (2007) 2 LLR 334 : (2006) 4 RCR(Civil) 564
High Courts08 Aug 2006Dismissed
Harmader Singh and Others Vs Malkiat Singh and Another
Punjab And Haryana At Chandigarh · (2007) 1 CivCC 443 : (2006) 4 RCR(Civil) 669
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13
High Courts08 Aug 2006Dismissed
Bhagwan Kaur and Others Vs Amrik Singh and Others
Punjab And Haryana At Chandigarh · AIR 2007 P&H 100 : (2007) 1 CivCC 14 : (2006) 144 PLR 649 : (2006) 4 RCR(Civil) 531
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11Court Fees Act, 1870 — Section 7
High Courts08 Aug 2006Allowed
Anil Kumar Vs State of Haryana and Another
Punjab And Haryana At Chandigarh · (2006) 08 P&H CK 0433
Constitution of India, 1950 — Article 226, 227Industrial Disputes Act, 1947 — Section 10, 12(5), 25F, 25G, 25H
High Courts08 Aug 2006Dismissed
Babu Ram Walia Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2006) 08 P&H CK 0432
Constitution of India, 1950 — Article 226Penal Code, 1860 (IPC) — Section 186, 201, 261, 353Prevention of Corruption Act, 1988 — Section 13, 7
High Courts08 Aug 2006Dismissed
Ranjeet Singh Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2006) 08 P&H CK 0431
High Courts08 Aug 2006Dismissed
National Insurance Company Limited Vs Smt. Sheela Wanti and Others
Punjab And Haryana At Chandigarh · (2006) 08 P&H CK 0422
High Courts08 Aug 2006Dismissed
Satish Kumar Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2006) 08 P&H CK 0417
Constitution of India, 1950 — Article 226
High Courts08 Aug 2006Dismissed
Ajmer Singh Vs Union of India (UOI) and Others
Punjab And Haryana At Chandigarh · (2006) 08 P&H CK 0416
Constitution of India, 1950 — Article 226
High Courts08 Aug 2006Allowed
Gian Chand and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2006) 08 P&H CK 0375
High Courts08 Aug 2006Dismissed
Mukesh Kumar Vs State of Haryana and Another
Punjab And Haryana At Chandigarh · (2007) 1 SLJ 392
Prevention of Corruption Act, 1988 — Section 13, 14, 7
High Courts08 Aug 2006
Somesh Gupta Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2006) 08 P&H CK 0354
Haryana Urban Development Authority Act, 1977 — Section 17