High Courts11 Aug 2006
Hoshiar Singh Vs S.S. Dhillon and Others
Punjab And Haryana At Chandigarh · (2006) 08 P&H CK 0476
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2006
2,340 judgments · page 49 of 117
High Courts11 Aug 2006
Alamgir Vs Hakam Ali and Others
Punjab And Haryana At Chandigarh · (2006) 08 P&H CK 0446
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 2A
High Courts11 Aug 2006Dismissed
Chhajju Ram Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2006) 144 PLR 420
Haryana Civil Services (Punishment and Appeal) Rules, 1987 — Rule 7, 9
High Courts11 Aug 2006Dismissed
Kapur Chand Vs Hardam Singh
Punjab And Haryana At Chandigarh · (2007) 4 CivCC 258 : (2006) 4 CivCC 741 : (2007) 1 RCR(Civil) 203
Civil Procedure Code, 1908 (CPC) — Order 14 Rule 5, 11
High Courts11 Aug 2006
Yadwinder Sharma Vs Pepsu Road Transport Corporation and Others
Punjab And Haryana At Chandigarh · (2008) ACJ 1422 : (2007) 147 PLR 670 : (2007) 1 RCR(Civil) 610
High Courts11 Aug 2006
State of Haryana and Others Vs Nangia Construction (India) Pvt. Ltd.
Punjab And Haryana At Chandigarh · (2006) 08 P&H CK 0228
High Courts11 Aug 2006
Khushal Singh Vs Union of India (UOI) and Others
Punjab And Haryana At Chandigarh · (2006) 08 P&H CK 0227
High Courts11 Aug 2006
Jagtar Singh Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2006) 08 P&H CK 0226
High Courts11 Aug 2006
Smt. Madhu Bala Goyal Vs Shri R.K. Khullar etc.
Punjab And Haryana At Chandigarh · (2006) 08 P&H CK 0201
High Courts11 Aug 2006Allowed
Amar Chand Suhag Vs Union of India (UOI) and Others
Punjab And Haryana At Chandigarh · (2006) 08 P&H CK 0200
Constitution of India, 1950 — Article 226Pension Regulations for Army, 1961 — Regulation 179, 180
High Courts11 Aug 2006Dismissed
Ram Saran Vs Deep Kumar and Others
Punjab And Haryana At Chandigarh · (2007) 148 PLR 733 : (2007) 1 RCR(Civil) 618
Registration Act, 1908 — Section 60Succession Act, 1925 — Section 63, 69
High Courts11 Aug 2006Dismissed
Mange Ram Vs Smt. Saroj and Others
Punjab And Haryana At Chandigarh · (2006) 08 P&H CK 0150
Penal Code, 1860 (IPC) — Section 279, 304A
High Courts11 Aug 2006Allowed
Baljit Singh and Another Vs State Transport Commissioner and Others
Punjab And Haryana At Chandigarh · (2006) 08 P&H CK 0147
High Courts11 Aug 2006Allowed
Amar Singh Vs Jaswant Kaur
Punjab And Haryana At Chandigarh · (2007) 2 CivCC 494 : (2007) 146 PLR 572 : (2007) 2 RCR(Civil) 3
Specific Relief Act, 1963 — Section 16
High Courts11 Aug 2006Dismissed
Oriental Insurance Co. Ltd. Vs Smt. Bimla Chawla and Others
Punjab And Haryana At Chandigarh · (2006) 08 P&H CK 0100
Motor Vehicles Act, 1988 — Section 170Penal Code, 1860 (IPC) — Section 279, 337
High Courts11 Aug 2006
S.S. Sodhi Vs Chander Vikas and Others
Punjab And Haryana At Chandigarh · (2007) 2 ACC 461 : (2008) ACJ 861
Constitution of India, 1950 — Article 227Motor Vehicles Act, 1988 — Section 140
High Courts11 Aug 2006
Ranjit Kaur and Others Vs Punjab State Electricity Board and Another
Punjab And Haryana At Chandigarh · (2007) 1 CivCC 793 : (2007) 4 PLR 719 : (2007) 1 RCR(Civil) 686
Constitution of India, 1950 — Article 227
High Courts11 Aug 2006Dismissed
Joginder Singh Vs Sub Divisional Magistrate (Central)/ Collector Estate Officer
Punjab And Haryana At Chandigarh · (2006) 08 P&H CK 0056
High Courts11 Aug 2006Allowed
High Polymer Laboratories Vs Jagdish Chand and Another
Punjab And Haryana At Chandigarh · (2006) 144 PLR 445
Industrial Disputes Act, 1947 — Section 11A, 2A
High Courts10 Aug 2006Dismissed
Sarwan Kumar Vs Balbir Singh and Others
Punjab And Haryana At Chandigarh · (2007) 2 CivCC 644 : (2006) 4 RCR(Civil) 545
Constitution of India, 1950 — Article 227