Commissioner of Income Tax Vs Punjab Tractors Ltd.
Punjab And Haryana At Chandigarh · (2006) 08 P&H CK 0220
COURT ARCHIVE
2,340 judgments · page 47 of 117
Punjab And Haryana At Chandigarh · (2006) 08 P&H CK 0220
Punjab And Haryana At Chandigarh · (2006) 4 CivCC 566 : (2006) 144 PLR 391
Punjab And Haryana At Chandigarh · (2006) 08 P&H CK 0145
Punjab And Haryana At Chandigarh · (2006) 08 P&H CK 0144
Punjab And Haryana At Chandigarh · (2006) 4 RCR(Criminal) 259
Punjab And Haryana At Chandigarh · (2006) 08 P&H CK 0062
Punjab And Haryana At Chandigarh · (2006) 19 CriminalCC 120
Punjab And Haryana At Chandigarh · (2006) 4 RCR(Criminal) 688
Punjab And Haryana At Chandigarh · (2007) 113 FLR 731 : (2006) 144 PLR 447
Punjab And Haryana At Chandigarh · (2007) 146 PLR 537 : (2007) 1 RCR(Civil) 808
Punjab And Haryana At Chandigarh · (2006) 08 P&H CK 0479
Punjab And Haryana At Chandigarh · (2006) 08 P&H CK 0469
Punjab And Haryana At Chandigarh · (2006) 144 PLR 703
Punjab And Haryana At Chandigarh · (2006) 08 P&H CK 0437
Punjab And Haryana At Chandigarh · (2006) 205 CTR 457
Punjab And Haryana At Chandigarh · (2006) 08 P&H CK 0345
Punjab And Haryana At Chandigarh · (2006) 4 CivCC 748 : (2006) 144 PLR 411 : (2006) 4 RCR(Civil) 208
Punjab And Haryana At Chandigarh · (2007) 1 AICLR 296 : (2006) 4 RCR(Criminal) 548
Punjab And Haryana At Chandigarh · (2006) 08 P&H CK 0321
Punjab And Haryana At Chandigarh · (2006) 08 P&H CK 0320