High Courts15 Nov 1988
Commissioner of Income Tax Vs Murari Lal Ahuja and Sons.
Punjab And Haryana At Chandigarh · (1989) 79 CTR 9 : (1989) 177 ITR 228
Income Tax Act, 1961 — Section 43(5)
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1988
1,000 judgments · page 8 of 50
High Courts15 Nov 1988
Balwinder Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1989) CriLJ 718 : (1989) 1 RCR(Criminal) 193
Penal Code, 1860 (IPC) — Section 302, 304, 323, 325, 34Probation of Offenders Act, 1958 — Section 4
High Courts15 Nov 1988
M.D. Traders and Chit Fund Financiers (P.) Ltd. Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (1989) 45 TAXMAN 159
Income Tax Act, 1961 — Section 79, 79(a)
High Courts15 Nov 1988
Commissioner of Income Tax Vs Avery Freewheels (P.) Ltd. (No. 1)
Punjab And Haryana At Chandigarh · (1989) 178 ITR 517
Income Tax Act, 1961 — Section 214
High Courts15 Nov 1988
Commissioner of Income Tax Vs Jain Steel Rolling Mills
Punjab And Haryana At Chandigarh · (1989) 2 ILR (P&H) 25 : (1989) 178 ITR 369
Income Tax Act, 1961 — Section 185
High Courts15 Nov 1988
M.D. Traders and Chit Fund Financiers (P) Ltd. Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (1989) 178 ITR 388
Income Tax Act, 1961 — Section 79
High Courts15 Nov 1988
Dhaloo Ram Vs State of Haryana
Punjab And Haryana At Chandigarh · (1989) PLJ 142 : (1989) 1 RRR 350
High Courts15 Nov 1988
Commissioner of Income Tax Vs Service Iron and Steel Rolling Mills
Punjab And Haryana At Chandigarh · (1989) 178 ITR 589
Income Tax Act, 1961 — Section 271(1)
High Courts15 Nov 1988Dismissed
Tarsem Vs Mohinder
Punjab And Haryana At Chandigarh · (1988) 11 P&H CK 0032
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10
High Courts15 Nov 1988
Commissioner of Income Tax Vs Kartar Singh
Punjab And Haryana At Chandigarh · (1989) 45 TAXMAN 119
Income Tax Act, 1961 — Section 271(1)(c)
High Courts15 Nov 1988Dismissed
Ranbir Singh and another Vs Smt. Anita kumar and others
Punjab And Haryana At Chandigarh · (1988) 11 P&H CK 0006
Civil Procedure Code, 1908 (CPC) — Order 32 Rule 3
High Courts12 Nov 1988
Gurcharan Singh and ors. Vs State of Punjab
Punjab And Haryana At Chandigarh · (1989) 1 RCR(Criminal) 331
High Courts11 Nov 1988Allowed
Tej Paul Oswal Vs The Land Acquisition Collector, (Sud Divisional Officer, Civil), Ludhiana and others
Punjab And Haryana At Chandigarh · (1988) 11 P&H CK 0132
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, 151
High Courts11 Nov 1988
Abdul Rahim and otners Vs Yusaf (Deceased) Throgh his Legal Represen- Tatives, and others
Punjab And Haryana At Chandigarh · (1988) 11 P&H CK 0128
High Courts11 Nov 1988Allowed
Smt. Jawantri Devi Vs Bawa Singh and others
Punjab And Haryana At Chandigarh · (1989) 1 RCR(Rent) 169
Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 13
High Courts08 Nov 1988Dismissed
Kisan Rice and General Mills and Others Vs United Commercial Bank and Others
Punjab And Haryana At Chandigarh · (1990) CivCC 4 : (1989) 66 CompCas 877
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 6 Rule 17Contract Act, 1872 — Section 196
High Courts08 Nov 1988
Pritam Singh Toor Vs The State of Punjab and Another
Punjab And Haryana At Chandigarh · (1988) 11 P&H CK 0107
High Courts08 Nov 1988
Commissioner of Income Tax Vs Avery Cycle Industries (P.) Ltd. (No. 1)
Punjab And Haryana At Chandigarh · (1989) 178 ITR 173
Companies (Profits) Surtax Act, 1964 — Rule 4Income Tax Act, 1961 — Section 80G
High Courts08 Nov 1988
Commissioner of Income Tax Vs Hardeep Hosiery Mills Ltd.
Punjab And Haryana At Chandigarh · (1989) 178 ITR 343
High Courts08 Nov 1988Allowed
Jagir Singh Vs Punjab and Sind Bank and others
Punjab And Haryana At Chandigarh · (1988) 11 P&H CK 0025
Civil Procedure Code, 1908 (CPC) — Section 151