High Courts17 Nov 1988
Amritsar Transport Co. P. Ltd. Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (1989) 178 ITR 574
Income Tax Act, 1961 — Section 37(2A), 40C
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1988
1,000 judgments · page 7 of 50
High Courts17 Nov 1988
Commissioner of Income Tax Vs Chaman Silk Mills
Punjab And Haryana At Chandigarh · (1989) 178 ITR 610
Income Tax Act, 1961 — Section 35B(1)
High Courts17 Nov 1988
Gram Panchayat, Gowara Vs Commissioner, Patiala Division
Punjab And Haryana At Chandigarh · (1989) PLJ 8 : (1989) 1 RRR 77
High Courts17 Nov 1988
Ajit Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1989) 1 RCR(Criminal) 401
High Courts17 Nov 1988
Ajay Budhiraja Vs Union Territory.Chandigarh and anr.
Punjab And Haryana At Chandigarh · (1989) 1 RCR(Criminal) 319
High Courts17 Nov 1988
Commissioner of Income Tax Vs Saraswati Industrial Syndicate Ltd. (No. 1)
Punjab And Haryana At Chandigarh · (1989) 178 ITR 171
Income Tax Act, 1961 — Section 80G
High Courts17 Nov 1988
Commissioner of Income Tax Vs Saraswati Industrial Syndicate Ltd. (No. 2)
Punjab And Haryana At Chandigarh · (1989) 178 ITR 403
Companies (Profits) Surtax Act, 1964 — Rule 4Income Tax Act, 1961 — Section 80G
High Courts17 Nov 1988
Sirsa Industries Vs Commissioner of Income Tax and Another
Punjab And Haryana At Chandigarh · (1989) 178 ITR 437
Income Tax Act, 1961 — Section 37
High Courts17 Nov 1988
Commissioner of Income Tax Vs Sohan Lal Savinder Singh Jagadhri
Punjab And Haryana At Chandigarh · (1989) 178 ITR 628
Income Tax Act, 1961 — Section 271(1)
High Courts17 Nov 1988
Commissioner of Income Tax Vs Saraswati Industrial Syndicate Ltd. (No. 3)
Punjab And Haryana At Chandigarh · (1989) 178 ITR 419
Income Tax Act, 1961 — Section 139(8), 246
High Courts17 Nov 1988Allowed
Parkash Wati and others Vs Union of India and another
Punjab And Haryana At Chandigarh · (1988) 11 P&H CK 0002
Land Acquisition Act, 1894 — Section 18
High Courts16 Nov 1988
Commissioner of Income Tax Vs Harbhagwan
Punjab And Haryana At Chandigarh · (1989) 180 ITR 206
Income Tax Act, 1961 — Section 64(1)
High Courts16 Nov 1988
Madan Lal Vs The State of Punjab and others
Punjab And Haryana At Chandigarh · (1988) 11 P&H CK 0111
Penal Code, 1860 (IPC) — Section 406, 407
High Courts16 Nov 1988
Commissioner of Income Tax Vs Bhushan Industrial Co. (P.) Ltd.
Punjab And Haryana At Chandigarh · (1989) 177 ITR 11
Income Tax Act, 1961 — Section 80J
High Courts16 Nov 1988Allowed
Tarsem Chand Vs Union of India (UOI)
Punjab And Haryana At Chandigarh · (1990) 48 ELT 18 : (1989) 1 RCR(Criminal) 408
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3(1)Customs Act, 1962 — Section 11, 110, 77Imports and Exports (Control) Act, 1947 — Section 3(2)
High Courts16 Nov 1988
Gurdev Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1989) 1 AICLR 307 : (1989) 1 RCR(Criminal) 266
High Courts16 Nov 1988
Commissioner of Income Tax Vs Guryani Brij Ballabh Kaur Trust
Punjab And Haryana At Chandigarh · (1989) 178 ITR 615
Income Tax Act, 1961 — Section 11
High Courts16 Nov 1988
Swaran Kanta Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (1989) 2 ILR (P&H) 122 : (1989) 176 ITR 291 : (1989) 44 TAXMAN 68
Income Tax Act, 1961 — Section 159, 159(2), 159(3), 292B
High Courts16 Nov 1988
Ludhiana Co-operative Marketing Society Ltd. Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (1989) 2 ILR (P&H) 97 : (1989) 177 ITR 42
Income Tax Act, 1961 — Section 10(29), 80P
High Courts16 Nov 1988
Commissioner of Income Tax Vs Ravinder Kumar
Punjab And Haryana At Chandigarh · (1989) 45 TAXMAN 1
Income Tax Act, 1961 — Section 3(1)(d), 3(1)(d)(ii), 3(4)