High Courts22 Nov 1988
Commissioner of Income Tax Vs Des Raj Kul Bhushan
Punjab And Haryana At Chandigarh · (1989) 178 ITR 686 : (1990) 49 TAXMAN 127
Income Tax Act, 1961 — Section 143(3), 144B, 185(4), 263
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1988
1,000 judgments · page 6 of 50
High Courts22 Nov 1988
COMMISSIONER OF Income Tax Vs A.K. TIMBER TRADERS.
Punjab And Haryana At Chandigarh · (1989) 78 CTR 124 : (1989) 177 ITR 486 : (1989) 45 TAXMAN 429
Income Tax Act, 1961 — Section 144, 185, 263
High Courts22 Nov 1988Allowed
Union of India Vs National Textiles Corporation (Delhi, Punjab and Rajasthan) Ltd.
Punjab And Haryana At Chandigarh · (1988) 11 P&H CK 0014
High Courts22 Nov 1988Allowed
Anant Ram Vs Murari Lal
Punjab And Haryana At Chandigarh · (1989) 1 ILR (P&H) 437
Contempt of Courts Act, 1971 — Section 2(B)
High Courts21 Nov 1988Dismissed
Nafe Singh Vs The State of Haryana and others
Punjab And Haryana At Chandigarh · (1988) 11 P&H CK 0130
High Courts21 Nov 1988
Commissioner of Income Tax Vs Road Master Industries of India (P.) Ltd.
Punjab And Haryana At Chandigarh · (1989) 179 ITR 245
Companies (Profits) Surtax Act, 1964 — Rule 4Income Tax Act, 1961 — Section 80J
High Courts21 Nov 1988
Commissioner of Income Tax Vs Roshan Lal Seth
Punjab And Haryana At Chandigarh · (1989) 77 CTR 222 : (1990) 1 ILR (P&H) 153 : (1989) 178 ITR 660 : (1989) 45 TAXMAN 187
Wealth Tax Act, 1957 — Section 16A
High Courts21 Nov 1988
Baghapurana Co-operative Marketing Society Ltd. Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (1989) 79 CTR 168 : (1989) 178 ITR 653
Income Tax Act, 1961 — Section 80P(2)
High Courts18 Nov 1988
Shri Saraswati Sanskrit Vidyalaya Trust and Management Society, Khanna and another Vs Om Parkash
Punjab And Haryana At Chandigarh · (1988) 11 P&H CK 0127
University Grants Commission Act, 1956 — Section 2(f)
High Courts18 Nov 1988Dismissed
Malhotra Steel Syndicate Vs Punjab Chemi-Plants Limited
Punjab And Haryana At Chandigarh · (1989) 65 CompCas 546
Companies (Court) Rules, 1959 — Rule 21Companies Act, 1956 — Section 433
High Courts18 Nov 1988
Sunehri Devi Vs Bal Kishan
Punjab And Haryana At Chandigarh · (1989) 1 ACC 229 : (1989) ACJ 299 : (1989) 2 ILR (P&H) 239
High Courts18 Nov 1988
Bala Financiers (P.) Ltd. (In Liquidation) Vs Ujjar Singh and Another
Punjab And Haryana At Chandigarh · (1989) 65 CompCas 651
Companies Act, 1956 — Section 456, 468
High Courts18 Nov 1988Allowed
Santokh Singh Vs State of Punjab and others
Punjab And Haryana At Chandigarh · (1988) 11 P&H CK 0093
Industrial Disputes Act, 1947 — Section 25F
High Courts18 Nov 1988Dismissed
Hardayal Singh Vs Punjab National Bank and others
Punjab And Haryana At Chandigarh · (1988) 11 P&H CK 0092
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27
High Courts18 Nov 1988
The New India Assurance Co. Ltd., Chandigarh Vs Smt. Charanjit Kaur and Others
Punjab And Haryana At Chandigarh · (1989) ACJ 1133 : AIR 1989 P&H 264 : (1990) 1 ILR (P&H) 194
Motor Vehicles Act, 1939 — Section 110A
High Courts18 Nov 1988
Ashok Kumar Vs State of Haryana
Punjab And Haryana At Chandigarh · (1989) 1 CurLJ 371 : (1990) 3 RCR(Criminal) 254
High Courts18 Nov 1988Allowed
Bareja Knipping Fasteners Ltd. Vs Kochar Brothers
Punjab And Haryana At Chandigarh · (1988) 11 P&H CK 0058
Companies Act, 1956 — Section 468Sales of Goods Act, 1930 — Section 61(2)
High Courts18 Nov 1988
Bareja Knipping Fastners Limited (In Liquidation) Vs Swastika Trading Company
Punjab And Haryana At Chandigarh · (1990) 69 CompCas 552
Companies Act, 1956 — Section 446(2), 468Sales of Goods Act, 1930 — Section 61(2)
High Courts18 Nov 1988
Joginder Paul Etc. Vs Mohan Lal Jain and another
Punjab And Haryana At Chandigarh · (1988) 11 P&H CK 0018
Punjab Municipal Act, 1911 — Section 49
High Courts17 Nov 1988
Commissioner of Income Tax Vs Oswal Woollen Mills Ltd.
Punjab And Haryana At Chandigarh · (1989) 178 ITR 635
Companies (Profits) Surtax Act, 1964 — Rule 4Income Tax Act, 1961 — Section 80G , 80J