High Courts02 Dec 1988
Commissioner of Income Tax Vs Prem Singh Deviditta Mal
Punjab And Haryana At Chandigarh · (1989) 177 ITR 236
Income Tax Act, 1961 — Section 271(1), 274, 274(2)
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1988
1,000 judgments · page 4 of 50
High Courts02 Dec 1988Dismissed
Saraswati Rice and General Mills Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (1989) 2 ILR (P&H) 43
Constitution of India, 1950 — Article 226, 366Haryana General Sales Tax Act, 1973 — Section 15, 6
High Courts02 Dec 1988
Brij Inder Mohan Vs Pushpa Devi
Punjab And Haryana At Chandigarh · (1989) 1 RCR(Criminal) 281
High Courts02 Dec 1988
Commissioner of Income Tax Vs Kanti Kumar Sharma
Punjab And Haryana At Chandigarh · (1990) 1 ILR (P&H) 302 : (1989) 179 ITR 114
Income Tax Act, 1961 — Section 52(2)
High Courts02 Dec 1988
Amrit Lal Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (1989) 79 CTR 148 : (1989) 179 ITR 105
Income Tax Act, 1961 — Section 64(2)
High Courts02 Dec 1988
Commissioner of Income Tax Vs Patiala Flour Mills Co. Ltd.
Punjab And Haryana At Chandigarh · (1989) 179 ITR 233
Companies (Profits) Surtax Rules, 1964 — Rule 1 , 4Income Tax Act, 1961 — Section 80K , 80M
High Courts02 Dec 1988Allowed
Amar Ditta Vs Tulsi Ram
Punjab And Haryana At Chandigarh · (1988) 12 P&H CK 0010
High Courts01 Dec 1988
Commissioner of Income Tax Vs Pure Drinks (Bombay) Pvt. Ltd.
Punjab And Haryana At Chandigarh · (1989) 179 ITR 194
Companies (Profits) Surtax Rules, 1964 — Rule 1 , 4Income Tax Act, 1961 — Section 80K , 80M
High Courts01 Dec 1988
Commissioner of Income Tax Vs Pure Drinks (New Delhi) Pvt. Ltd.
Punjab And Haryana At Chandigarh · (1989) 78 CTR 93 : (1989) 179 ITR 142
Companies (Profits) Surtax Act, 1964 — Rule 1
High Courts01 Dec 1988
Commissioner of Income Tax Vs Paramount Pictures
Punjab And Haryana At Chandigarh · (1989) 179 ITR 528
Income Tax Rules, 1962 — Rule 9B, 9B(1), 9B(2), 9B(3), 9B(4)
High Courts01 Dec 1988
Jasbir Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1990) 3 RCR(Criminal) 465
High Courts01 Dec 1988
Commissioner of Income Tax Vs Varinder Kumar
Punjab And Haryana At Chandigarh · (1989) 79 CTR 183 : (1989) 180 ITR 180
Income Tax Act, 1961 — Section 183
High Courts30 Nov 1988Allowed
Hoshiarpur Central Co-operative Bank Ltd., Hoshiarpur Vs Urmar Harmonium Reed Workshop C.I.S. Ltd. and Others
Punjab And Haryana At Chandigarh · AIR 1989 P&H 245 : (1989) 1 ILR (P&H) 454
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts30 Nov 1988Allowed
Ashwinder Kaur Vs Punjab University, Chandigarh and Another
Punjab And Haryana At Chandigarh · AIR 1989 P&H 190
Constitution of India, 1950 — Article 14, 226
High Courts30 Nov 1988Dismissed
Gurmeet Singh Vs Ajmer Singh and Others
Punjab And Haryana At Chandigarh · (1988) 11 P&H CK 0033
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 17A
High Courts29 Nov 1988Dismissed
Ram Singh Arora Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (1989) 1 ILR (P&H) 443
Constitution of India, 1950 — Article 226, 233, 311
High Courts29 Nov 1988Allowed
Rai Sahib Mehta and Another Vs Tara Singh and Others
Punjab And Haryana At Chandigarh · (1988) 11 P&H CK 0122
Civil Procedure Code, 1908 (CPC) — Order 16 Rule 7A
High Courts29 Nov 1988Allowed
Sunita Jain Vs Dhyan Chand and Others
Punjab And Haryana At Chandigarh · (1988) 11 P&H CK 0029
High Courts29 Nov 1988Dismissed
Ram Singh Arora Vs State of Punjab and another
Punjab And Haryana At Chandigarh · (1989) 1 ILR (P&H) 443
Constitution of India, 1950 — Article 226
High Courts28 Nov 1988
Commissioner of Income Tax Vs Narinder Kumar
Punjab And Haryana At Chandigarh · (1989) 177 ITR 515
Income Tax Act, 1961 — Section 183, 64