High Courts08 Nov 1988Allowed
Mohinder Singh Vs Tulsi Dass
Punjab And Haryana At Chandigarh · (1988) 11 P&H CK 0009
Civil Procedure Code, 1908 (CPC) — Order 17 Rule 3
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1988
1,000 judgments · page 9 of 50
High Courts07 Nov 1988Allowed
Nirmal Singh Vs The State of Punjab and another
Punjab And Haryana At Chandigarh · (1988) 11 P&H CK 0129
High Courts07 Nov 1988
Commissioner of Income Tax Vs Dayachand Hardial
Punjab And Haryana At Chandigarh · (1989) 177 ITR 461 : (1989) 44 TAXMAN 477
High Courts07 Nov 1988
Kashmiri Lal Kasturi Lal and Co. Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (1989) 177 ITR 477
Income Tax Act, 1961 — Section 147
High Courts07 Nov 1988
Commissioner of Income Tax Vs Shiv Singh
Punjab And Haryana At Chandigarh · (1989) 79 CTR 172 : (1989) 177 ITR 524
Income Tax Act, 1961 — Section 163(1)
High Courts07 Nov 1988
Commissioner of Income Tax Vs Anand Rubber and Plastics (P.) Ltd.
Punjab And Haryana At Chandigarh · (1989) 77 CTR 120 : (1989) 2 ILR (P&H) 93 : (1989) 178 ITR 301
Income Tax Act, 1961 — Section 22, 28
High Courts07 Nov 1988
State of Punjab Vs Vinod Kumar Ahluwalia .
Punjab And Haryana At Chandigarh · (1989) 1 RCR(Criminal) 184
High Courts07 Nov 1988
Commissioner of Income Tax Vs Bharat Printing Machine Mfg. Co.
Punjab And Haryana At Chandigarh · (1989) 178 ITR 319
Income Tax Act, 1961 — Section 147, 40A
High Courts07 Nov 1988
Tilak Raj Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (1989) 178 ITR 327
Income Tax Act, 1961 — Section 23(2)
High Courts07 Nov 1988Dismissed
Surasti Vs Kishori Lal and others
Punjab And Haryana At Chandigarh · (1989) 2 RCR(Rent) 369
High Courts07 Nov 1988Dismissed
Nirmal Singh Vs United Church of Northern India Trust Association and Another
Punjab And Haryana At Chandigarh · (1989) 2 ILR (P&H) 105 : (1989) 2 RCR(Rent) 10 : (1989) 2 RCR(Rent) 303
East Punjab Urban Rent Restriction Act, 1949 — Section 13(3), 15(5)
High Courts07 Nov 1988Dismissed
Nirmal Singh Gill Vs United Church of Northern India Trust Association Moga and another
Punjab And Haryana At Chandigarh · (1988) 11 P&H CK 0013
East Punjab Urban Rent Restriction Act, 1949 — Section 13(3)(a)(i)(d)
High Courts04 Nov 1988Allowed
New India Insurance Co. Ltd. Vs Maj. Hans Raj Saini and Others
Punjab And Haryana At Chandigarh · (1989) 2 ACC 121 : (1989) ACJ 740 : AIR 1989 P&H 283 : (1990) 67 CompCas 369
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 33Motor Vehicles Act, 1939 — Section 110B, 95, 96
High Courts04 Nov 1988
Om Prakash Vs Usha Godara and others
Punjab And Haryana At Chandigarh · (1989) PLJ 194 : (1989) 1 RRR 598
High Courts04 Nov 1988Allowed
Inderjit Singh and others Vs Randhir Singh and others
Punjab And Haryana At Chandigarh · (1988) 11 P&H CK 0021
Civil Procedure Code, 1908 (CPC) — Order 14 Rule 5
High Courts04 Nov 1988Allowed
Ram Krishan Chhokar Vs Om Parkash Goyal
Punjab And Haryana At Chandigarh · (1989) 1 RCR(Rent) 281
East Punjab Urban Rent Restriction Act, 1949 — Section 13A
High Courts03 Nov 1988
Baldev Singh Vs State
Punjab And Haryana At Chandigarh · (1989) 2 RCR(Criminal) 302
High Courts03 Nov 1988
Mewa Singh and ors. Vs Financial Commissioner, Punjab and ors.
Punjab And Haryana At Chandigarh · (1989) 1 CurLJ 278 : (1989) PLJ 82 : (1989) 1 PLR 100 : (1991) 1 RRR 247 : (1989) 1 RRR 14
High Courts03 Nov 1988
Dalip Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1989) 1 AICLR 316 : (1989) 1 CurLJ 479 : (1989) 1 RCR(Criminal) 260
High Courts03 Nov 1988
Commissioner of Income Tax Vs Prithipal Singh and Co.
Punjab And Haryana At Chandigarh · (1990) 183 ITR 69
Income Tax Act, 1961 — Section 271(1)