High Courts31 Oct 1988Allowed
Piara Singh Vs Sarmukh Singh and Others
Punjab And Haryana At Chandigarh · (1990) 1 ILR (P&H) 208
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 37, Order 21 Rule 37(2), Order 21 Rule 40, 60(1)
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1988
1,000 judgments · page 11 of 50
High Courts31 Oct 1988Allowed
Dabur India Ltd. Vs M/s. Swift. Pharmaceuticals P. Ltd., Industrial Area, Phase II, Chandigarh and others
Punjab And Haryana At Chandigarh · (1988) 10 P&H CK 0002
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts31 Oct 1988
Punjab National Bank Vs Prem Chand Gupta and another
Punjab And Haryana At Chandigarh · (1988) 10 P&H CK 0001
Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 4, 5
High Courts28 Oct 1988Allowed
Urmila Devi and Others Vs Baljit Singh and Others
Punjab And Haryana At Chandigarh · (1989) 2 ACC 249 : (1990) ACJ 229 : (1989) 95 PLR 562
High Courts28 Oct 1988
Karam Chand, Cashier, PSEB, Tarn Taran Vs State of Punjab
Punjab And Haryana At Chandigarh · (1989) 1 RCR(Criminal) 267
High Courts28 Oct 1988Dismissed
Raj Kumar and others Vs The State of Haryana
Punjab And Haryana At Chandigarh · (1988) 10 P&H CK 0009
Land Acquisition Act, 1894 — Section 4
High Courts27 Oct 1988Allowed
M/s Rama Flour Mills, Jalandhar Cantt Vs The State of Punjab and another
Punjab And Haryana At Chandigarh · (1988) 10 P&H CK 0101
Rice Milling Industry (Regulation) Act, 1958 — Section 3(g)
High Courts27 Oct 1988Allowed
Raj Rani Vs General Manager, Haryana Roadways, Karnal Depot and Others
Punjab And Haryana At Chandigarh · (1990) 1 ILR (P&H) 87
Motor Vehicles Act, 1988 — Section 110, 110A(3)
High Courts27 Oct 1988
Swastika Metal Works and Others Vs Vimal Vashist, Inspecting Assistant Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (1989) 176 ITR 526 : (1989) 1 RCR(Criminal) 504
Criminal Procedure Code, 1973 (CrPC) — Section 482Income Tax Act, 1961 — Section 276C, 277
High Courts27 Oct 1988
Balwant Singh and others Vs Union of India and another
Punjab And Haryana At Chandigarh · AIR 1990 P&H 26
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1, Order 23 Rule 1(4)Land Acquisition Act, 1894 — Section 18, 30, 53
High Courts27 Oct 1988
Kashmira Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1989) 1 AICLR 301 : (1989) 1 RCR(Criminal) 175
High Courts27 Oct 1988
Sube Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1989) PLJ 117 : (1989) 1 RRR 289
High Courts27 Oct 1988
Balwant Singh and Others Vs New Sutlej Transport Co. (P) Ltd. and Others
Punjab And Haryana At Chandigarh · (1989) 2 LLJ 217
Industrial Disputes Act, 1947 — Section 11A
High Courts27 Oct 1988
Lekh Raj and Others Vs Kirpal Singh and Others
Punjab And Haryana At Chandigarh · (1989) 2 ACC 307 : (1989) 95 PLR 601
High Courts26 Oct 1988
Shri Ved Parkash Vs Smt. Snehlata
Punjab And Haryana At Chandigarh · (1988) 10 P&H CK 0091
Hindu Marriage Act, 1955 — Section 24
High Courts26 Oct 1988Allowed
Bhajan Singh Vs Gurnam Singh and others
Punjab And Haryana At Chandigarh · (1988) 10 P&H CK 0078
Civil Procedure Code, 1908 (CPC) — Section 145
High Courts26 Oct 1988
Sadhu Ram Vs State of Punjab and anr.
Punjab And Haryana At Chandigarh · (1989) 1 AICLR 265 : (1989) 1 RCR(Criminal) 407
High Courts26 Oct 1988
Smt. Pushpmala Jain Vs Bank of Baroda and others
Punjab And Haryana At Chandigarh · AIR 1990 P&H 28 : (1992) 73 CompCas 552 : (1989) 2 ILR (P&H) 89
Civil Procedure Code, 1908 (CPC) — Order 38 Rule 11, Order 38 Rule 5, 47, 60(1)Limitation Act, 1963 — Article 137
High Courts26 Oct 1988
Swaran Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1989) 1 AICLR 261 : (1989) 2 RCR(Criminal) 84
High Courts26 Oct 1988Allowed
Sukhbir Kaur Vs Mahabir Singh and Others
Punjab And Haryana At Chandigarh · (1989) 1 ILR (P&H) 485
Civil Procedure Code, 1908 (CPC) — Order 17 Rule 3Hindu Succession Act, 1956 — Section 14(1)