High Courts26 Oct 1988Allowed
Gurmeet Kaur and Another Vs Surjit Singh
Punjab And Haryana At Chandigarh · (1988) 10 P&H CK 0015
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1988
1,000 judgments · page 12 of 50
High Courts26 Oct 1988Allowed
Sukhbir Kaur Vs Mahabir Singh and others
Punjab And Haryana At Chandigarh · (1989) 1 ILR (P&H) 485
Hindu Succession Act, 1956 — Section 14(1)
High Courts17 Oct 1988
Gopal Singh Vs Land Acquisition Collector and ors.
Punjab And Haryana At Chandigarh · (1989) PLJ 701 : (1990) 1 RRR 433
High Courts14 Oct 1988Dismissed
M/s Prestolite of India Ltd. Vs Registrar of Companies, Delhi and Haryana etc.
Punjab And Haryana At Chandigarh · (1988) 10 P&H CK 0103
Companies Act, 1956 — Section 633(2)
High Courts14 Oct 1988
Haryana State Electricity Board and Another Vs Chhotu Ram and Others
Punjab And Haryana At Chandigarh · (1989) 2 ACC 400 : (1989) 96 PLR 26
Penal Code, 1860 (IPC) — Section 304A
High Courts14 Oct 1988
Sudershan Kumar Sachdeva Vs Smt. Pushplata
Punjab And Haryana At Chandigarh · (1988) 10 P&H CK 0075
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11Constitution of India, 1950 — Article 227Hindu Marriage Act, 1955 — Section 24, 9
High Courts14 Oct 1988
Mithu Singh Vs State of Punjab and anr.
Punjab And Haryana At Chandigarh · (1989) 1 AICLR 252 : (1989) 1 RCR(Criminal) 238
High Courts14 Oct 1988
Kulwant Singh Vs State of Punjab and anr.
Punjab And Haryana At Chandigarh · (1989) 1 RCR(Criminal) 298
High Courts14 Oct 1988
Budha Singh Vs State of Punjab and anr.
Punjab And Haryana At Chandigarh · (1989) 1 RCR(Criminal) 509
High Courts14 Oct 1988
Harbans Lal Vs State of Haryana
Punjab And Haryana At Chandigarh · (1988) 2 AICLR 1266 : (1989) 1 RCR(Criminal) 171
High Courts14 Oct 1988
Kishan and Another Vs Narain Dass and Others
Punjab And Haryana At Chandigarh · AIR 1989 P&H 267 : (1989) 1 ILR (P&H) 404 : (1990) 98 PLR 51
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27Punjab Tenancy Act, 1887 — Section 5, 8
High Courts14 Oct 1988Allowed
Smt. Ajit Kaur Vs Mandir Jhok Hari Har and Others
Punjab And Haryana At Chandigarh · AIR 1989 P&H 194 : (1989) 1 ILR (P&H) 397
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 35, Order 21 Rule 96, 47
High Courts14 Oct 1988
Gram Panchayat Gobindpura, District Bhatinda and ors. Vs Sub Divisional Magistrate, Bhatinda and ors.
Punjab And Haryana At Chandigarh · (1989) 1 RCR(Criminal) 227
High Courts14 Oct 1988
Union of India Vs Firm M/s Mohar Singh Sarwan Singh
Punjab And Haryana At Chandigarh · (1988) 10 P&H CK 0014
Railways Act, 1890 — Section 78B
High Courts14 Oct 1988Dismissed
S.S. Sahni and Others Vs Registrar of Companies and Others
Punjab And Haryana At Chandigarh · (1990) 69 CompCas 556 : (1988) 94 PLR 626
Companies Act, 1956 — Section 633, 633(1), 633(2)
High Courts14 Oct 1988
Hardyal Kaur and others Vs The State of Punjab
Punjab And Haryana At Chandigarh · (1988) 10 P&H CK 0008
Land Acquisition Act, 1894 — Section 4
High Courts14 Oct 1988
Gordhan Vs Narain Dass etc.
Punjab And Haryana At Chandigarh · (1988) 10 P&H CK 0006
Punjab Tenancy Act, 1887 — Section 5, 8
High Courts13 Oct 1988Dismissed
Chander Parkash and Another Vs Gram Panchayat and Another
Punjab And Haryana At Chandigarh · (1990) 97 PLR 509
Civil Procedure Code, 1908 (CPC) — Section 115, 9Constitution of India, 1950 — Article 226Punjab Village Common Lands (Regulation) Act, 1961 — Section 13, 13A, 7
High Courts12 Oct 1988Dismissed
M/s Japson International, Nicholson Road, Ambala Cantt. and another Vs State Bank of India, Saddar Bazar, Ambala Cantt and another
Punjab And Haryana At Chandigarh · AIR 1989 P&H 289 : (1991) 72 CompCas 70 : (1989) 1 ILR (P&H) 389
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts12 Oct 1988Dismissed
Japson International and Another Vs State Bank of India and Others
Punjab And Haryana At Chandigarh · AIR 1989 P&H 289 : (1991) 72 CompCas 70 : (1989) 1 ILR (P&H) 389
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, 115, 2