High Courts03 Nov 1988
Krishna Cotton and General Mills (P.) Ltd. Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (1990) 1 ILR (P&H) 299 : (1989) 177 ITR 350
Income Tax Act, 1961 — Section 10(29)
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1988
1,000 judgments · page 10 of 50
High Courts03 Nov 1988Allowed
Mewa Singh and others Vs Financial Commissioner, Punjab, Chandigarh and others
Punjab And Haryana At Chandigarh · (1988) 11 P&H CK 0004
Pepsu Tenancy and Agricultural Lands Act, 1955 — Section 22
High Courts02 Nov 1988
Jarnail Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1989) 1 AICLR 283 : (1989) 1 CurLJ 481 : (1989) 1 RCR(Criminal) 295
High Courts02 Nov 1988
Anil Kumar Chopra Vs M.K.Khosla
Punjab And Haryana At Chandigarh · (1989) 1 CurLJ 249 : (1989) 2 RCR(Criminal) 86
High Courts02 Nov 1988
Pritam Singh Vs Surjit Singh and Others
Punjab And Haryana At Chandigarh · (1988) 11 P&H CK 0082
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 18 , Order 20 Rule 18(1)Limitation Act, 1908 — Article 181 , 182
High Courts02 Nov 1988Dismissed
Municipal Corporation Vs Nasib Singh and Another
Punjab And Haryana At Chandigarh · (1989) 1 ILR (P&H) 490
Land Acquisition Act, 1894 — Section 23(1A), 23(2), 24, 28, 4
High Courts01 Nov 1988Allowed
Tara Chand Vs Sheo Parshad
Punjab And Haryana At Chandigarh · (1989) 1 RCR(Rent) 433 : (1989) 1 RCR(Rent) 254
Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 13
High Courts01 Nov 1988
Kuldeep Singh Vs State of Punjab and anr.
Punjab And Haryana At Chandigarh · (1989) 1 RCR(Criminal) 406
High Courts01 Nov 1988
Neelam Rani Vs Suresh Kumar
Punjab And Haryana At Chandigarh · (1989) 1 AICLR 638 : (1989) 1 RCR(Criminal) 576
High Courts01 Nov 1988
Indian Oil Corporation through Sh. A.P. Jain, Assistant Manager Vs Municipality Thanesar, through its Administrator
Punjab And Haryana At Chandigarh · (1989) PLJ 424 : (1989) 1 RRR 128
High Courts01 Nov 1988
Waryam Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1989) 1 RCR(Criminal) 683
High Courts01 Nov 1988
Ravi Kanta Vs Parshotam Dev
Punjab And Haryana At Chandigarh · (1988) 11 P&H CK 0017
Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts01 Nov 1988Allowed
Nachhattar Kaur Vs Harnam Singh
Punjab And Haryana At Chandigarh · (1988) 11 P&H CK 0015
Civil Procedure Code, 1908 (CPC) — Order 33 Rule 1
High Courts31 Oct 1988Allowed
Beli Ram Deceased Represented By His L. Rs. and others Vs Munsei Ram
Punjab And Haryana At Chandigarh · (1989) 2 RCR(Rent) 249
Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 15
High Courts31 Oct 1988Dismissed
Harnek Singh Vs Bir Singh and others
Punjab And Haryana At Chandigarh · (1988) 10 P&H CK 0082
East Punjab Urban Rent Restriction Act, 1949 — Section 15
High Courts31 Oct 1988
Shamsher Singh Vs State of Punjab and anr.
Punjab And Haryana At Chandigarh · (1989) 1 AICLR 266 : (1989) 1 RCR(Criminal) 322
High Courts31 Oct 1988
Tek Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1989) 1 RCR(Criminal) 297
High Courts31 Oct 1988
Jai Parkash Gupta Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (1989) 178 ITR 505 : (1989) 46 TAXMAN 320
Income Tax Act, 1961 — Section 147
High Courts31 Oct 1988Dismissed
Jiwan Dass Vs State of Haryana and Another
Punjab And Haryana At Chandigarh · (1989) 2 ILR (P&H) 110
Constitution of India, 1950 — Article 311Registration of Births and Deaths Act, 1969 — Section 13, 15