High Courts06 Oct 1988Allowed
Manjit Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1991) 1 ILR (P&H) 437
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 325, 452
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1988
1,000 judgments · page 14 of 50
High Courts06 Oct 1988Dismissed
The Punjab State and others Vs Sh. Raghubir Singh
Punjab And Haryana At Chandigarh · (1988) 10 P&H CK 0084
Land Acquisition Act, 1894 — Section 18, 4
High Courts06 Oct 1988
Matru Mal and anr. Vs State of Haryana
Punjab And Haryana At Chandigarh · (1989) 1 AICLR 620 : (1989) 1 RCR(Criminal) 432
High Courts06 Oct 1988
Sapp @ Bittu alias Ashok Kumar Vs State of Punjab
Punjab And Haryana At Chandigarh · (1989) 1 RCR(Criminal) 287
High Courts06 Oct 1988
Gian Singh Vs State of Punjab and anr.
Punjab And Haryana At Chandigarh · (1989) 1 RCR(Criminal) 118
High Courts06 Oct 1988
G.Dharmarajan Vs Jai Bhagwan
Punjab And Haryana At Chandigarh · (1989) 1 AICLR 257 : (1989) 1 RCR(Criminal) 271
High Courts06 Oct 1988
Oswal Woollen Mills Ltd. Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (1989) 179 ITR 22
Income Tax Act, 1961 — Section 253, 80J
High Courts06 Oct 1988
Commissioner of Income Tax Vs Dr. Sajjan Singh Malik
Punjab And Haryana At Chandigarh · (1989) 178 ITR 643
Income Tax Act, 1961 — Section 271(1)
High Courts05 Oct 1988Dismissed
State of Punjab Vs Tara Chand, A.C.O.-III
Punjab And Haryana At Chandigarh · (1989) CivCC 99 : (1990) 97 PLR 552
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts05 Oct 1988
Joginder Kumar Sood Vs State of Punjab
Punjab And Haryana At Chandigarh · (1989) 1 AICLR 485 : (1989) 1 RCR(Criminal) 257
High Courts05 Oct 1988
Balhar Singh Vs State of Punjab and anr.
Punjab And Haryana At Chandigarh · (1988) 10 P&H CK 0062
High Courts05 Oct 1988
Kamlesh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1989) 2 AICLR 565 : (1990) 1 RCR(Criminal) 85
High Courts05 Oct 1988
Harbhajan Singh Vs State of Punjab and anr.
Punjab And Haryana At Chandigarh · (1988) 10 P&H CK 0048
High Courts05 Oct 1988Allowed
Madan Gopal Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · AIR 1989 P&H 134 : (1989) 95 PLR 85
Haryana Relief of Agricultural Indebtedness Act, 1976 — Section 14, 18, 5
High Courts05 Oct 1988
Commissioner of Income Tax Vs Har Parshad and Others
Punjab And Haryana At Chandigarh · (1989) 178 ITR 591
Income Tax Act, 1961 — Section 143, 143(3), 144, 146, 148
High Courts05 Oct 1988
Bhag Singh and anr. Vs Financial Commissioner Appeals, Punjab & ors.
Punjab And Haryana At Chandigarh · (1989) PLJ 541 : (1988) 2 RRR 510
High Courts04 Oct 1988Allowed
The State of Punjab Vs M/s. British Motor Car Co. and others
Punjab And Haryana At Chandigarh · (1988) 10 P&H CK 0102
Punjab General Sales Tax Act, 1948 — Section 11B
High Courts04 Oct 1988Dismissed
The Jullundur Transport Cooperative Society Ltd., Jullundur City Vs Mrs. Rajwali and others
Punjab And Haryana At Chandigarh · (1988) 10 P&H CK 0098
Motor Vehicles Act, 1939 — Section 9(2)(b)(ii)
High Courts04 Oct 1988Allowed
Baldev Singh Vs Gurbachan Singh and Others
Punjab And Haryana At Chandigarh · (1988) 10 P&H CK 0093
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10
High Courts04 Oct 1988
Daropti Devi Family Trust and Others Vs Chief Judicial Magistrate and Others
Punjab And Haryana At Chandigarh · (1989) 176 ITR 519 : (1990) 49 TAXMAN 212
Criminal Procedure Code, 1973 (CrPC) — Section 200, 202, 204, 482Income Tax Act, 1961 — Section 194C(2), 276B