COURT ARCHIVE

Punjab And Haryana At Chandigarh judgments, 1988

1,000 judgments · page 15 of 50

High Courts04 Oct 1988Allowed

M/s. Master Tools Corporation, Basti Nau Jullunder City Vs The Regional Provident Fund Commissioner for Punjab, Haryana, Himachal Pradesh and U.T. of Chandigarh, and another

Punjab And Haryana At Chandigarh · (1988) 10 P&H CK 0086

Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 14B

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High Courts04 Oct 1988Dismissed

Sant Singh Vs Mata Ram and another

Punjab And Haryana At Chandigarh · (1988) 10 P&H CK 0074

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High Courts04 Oct 1988

Jagroop Singh Vs State of Punjab and anr.

Punjab And Haryana At Chandigarh · (1989) 1 RCR(Criminal) 225

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High Courts04 Oct 1988

Gurmukh Singh and anr. Vs Director, Consolidation of Holdings, Punjab and anr.

Punjab And Haryana At Chandigarh · (1989) PLJ 515 : (1988) 2 RRR 463

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High Courts04 Oct 1988Dismissed

Amar Singh Vs Perhlad and Others

Punjab And Haryana At Chandigarh · AIR 1989 P&H 229 : (1989) 1 CivCC 536 : (1989) CivCC 536 : (1989) 2 ILR (P&H) 72

Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, 115Evidence Act, 1872 — Section 115

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High Courts04 Oct 1988

R.P. Bhardwaj and Another Vs Smt. Kiran Aggarwal and Others

Punjab And Haryana At Chandigarh · (1989) CriLJ 481

Contempt of Courts Act, 1971 — Section 19

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High Courts04 Oct 1988Dismissed

Punjab State Small Industries Corporation Ltd. and Others Vs Shri Vijay Kumar Puri, Government Contractor and Others

Punjab And Haryana At Chandigarh · (1990) 97 PLR 606

Civil Procedure Code, 1908 (CPC) — Section 115

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High Courts04 Oct 1988

Khukhrain Brothers and Others Vs Inspecting Assistant Commissioner and Others

Punjab And Haryana At Chandigarh · (1989) 175 ITR 580 : (1989) 1 RCR(Criminal) 404

Income Tax Act, 1961 — Section 143(3), 276C, 277

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High Courts04 Oct 1988Dismissed

Sant Singh Vs Mata Ram and Another

Punjab And Haryana At Chandigarh · (1988) 10 P&H CK 0010

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High Courts04 Oct 1988Dismissed

Jullundur Transport Cooperative Society Ltd. Vs Raj Wali and Others

Punjab And Haryana At Chandigarh · (1988) 10 P&H CK 0005

Motor Vehicles Act, 1939 — Section 95(2)

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High Courts03 Oct 1988Allowed

Mahesh Devi Vs Chander Parkash Jain

Punjab And Haryana At Chandigarh · (1988) 10 P&H CK 0087

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High Courts03 Oct 1988

Malwa Silicate and Chemical Industries Vs Improvement Trust, Moga and anr.

Punjab And Haryana At Chandigarh · (1989) PLJ 556 : (1990) 1 RRR 172

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High Courts03 Oct 1988

Vijay Singh and others Vs Shanti

Punjab And Haryana At Chandigarh · (1989) 1 AICLR 610

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High Courts03 Oct 1988Allowed

Krishna Ram (deceased by L.R's.) Vs Krishna Charitable Trust, Jagadhari and Another

Punjab And Haryana At Chandigarh · AIR 1989 P&H 255 : (1989) 1 ILR (P&H) 221 : (1990) 97 PLR 488 : (1989) 95 PLR 115

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 36

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High Courts03 Oct 1988Allowed

Smt. Jagmohan Kaur and Others Vs Shri Surinder Singh Talab and Others

Punjab And Haryana At Chandigarh · (1990) 97 PLR 604

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, 115

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High Courts03 Oct 1988Allowed

Mool Chand and others Vs M/s Rajasthan Steel Trading Company and others

Punjab And Haryana At Chandigarh · (1988) 10 P&H CK 0012

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10

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High Courts30 Sept 1988Allowed

Piar Bai and Others Vs Kitab Singh and Others

Punjab And Haryana At Chandigarh · (1989) ACJ 674

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High Courts30 Sept 1988Allowed

Dharam Pal and Another Vs Faridabad Complex Administration

Punjab And Haryana At Chandigarh · (1989) CivCC 19 : (1990) 97 PLR 629

Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17

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High Courts30 Sept 1988

Kurra and ors. Vs State of Haryana

Punjab And Haryana At Chandigarh · (1989) 1 RCR(Criminal) 341

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High Courts30 Sept 1988

Jasmer Chand Vs State of Haryana

Punjab And Haryana At Chandigarh · (1989) 1 AICLR 940 : (1990) 3 RCR(Criminal) 348

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