CourtKutchehry.com
HomeJudgmentsCourtKutchehry AIBlogPricing
Courts/Punjab And Haryana At Chandigarh/1988

COURT ARCHIVE

Punjab And Haryana At Chandigarh judgments, 1988

1,000 judgments · page 17 of 50

By year

  • 2026
  • 2025
  • 2024
  • 2023
  • 2022
  • 2021
  • 2020
  • 2019
  • 2018
  • 2017
  • 2016
  • 2015
  • 2014
  • 2013
  • 2012
  • 2011
  • 2010
  • 2009
  • 2008
  • 2007
  • 2006
  • 2005
  • 2004
  • 2003
  • 2002
  • 2001
  • 2000
  • 1999
  • 1998
  • 1997
  • 1996
  • 1995
  • 1994
  • 1993
  • 1992
  • 1991
  • 1990
  • 1989
  • 1988
  • 1987
  • 1986
  • 1985
  • 1984
  • 1983
  • 1982
  • 1981
  • 1980
  • 1979
  • 1978
  • 1977
  • 1976
  • 1975
  • 1974
  • 1973
  • 1972
  • 1971
  • 1970
  • 1969
  • 1968
  • 1967
  • 1966
  • 1965
  • 1964
  • 1963
  • 1962
  • 1961
  • 1960
  • 1959
  • 1958
  • 1957
  • 1956
  • 1955
  • 1954
  • 1953
  • 1952
  • 1951
  • 1950
  • 1949
  • 1948
  • 1933
  • 1885
High Courts27 Sept 1988

Shisha Singh Vs State of Punjab and anr.

Punjab And Haryana At Chandigarh · (1988) 2 RCR(Criminal) 480

Read judgment
High Courts27 Sept 1988

Gurdip Singh Vs Station House Officer, P.S.Banga

Punjab And Haryana At Chandigarh · (1988) 2 AICLR 1244 : (1989) 1 RCR(Criminal) 93

Read judgment
High Courts27 Sept 1988

Sohan Lal Bhagat Vs State of Haryana

Punjab And Haryana At Chandigarh · (1989) PLJ 4 : (1989) 1 RRR 87

Read judgment
High Courts27 Sept 1988Allowed

Om Parkash Gupta Vs State of Haryana and Another

Punjab And Haryana At Chandigarh · (1989) 1 ILR (P&H) 363

Read judgment
High Courts26 Sept 1988Allowed

M/s United Vanaspati Limited Chandigarh and another Vs M/s Shri Vardhman Solvex Private Limited, Gohana Road, Panipat

Punjab And Haryana At Chandigarh · (1988) 09 P&H CK 0149

Civil Procedure Code, 1908 (CPC) — Section 20
Read judgment
High Courts26 Sept 1988Allowed

Piara Singh and Another Vs State of Haryana and Others

Punjab And Haryana At Chandigarh · (1989) 1 ILR (P&H) 145

Constitution of India, 1950 — Article 12, 14, 16, 37, 38Industrial Disputes Act, 1947 — Section 25F
Read judgment
High Courts26 Sept 1988

Commissioner of Income Tax Vs Kuldip Industrial Corporation

Punjab And Haryana At Chandigarh · (1989) 178 ITR 257

Income Tax Act, 1961 — Section 250(4), 256(2)
Read judgment
High Courts26 Sept 1988

Mangal Kishore Kaul Vs Union of India (UOI) and Others

Punjab And Haryana At Chandigarh · (1989) 2 ACC 291 : (1989) ACJ 786 : (1989) 95 PLR 576

Read judgment
High Courts26 Sept 1988Allowed

Piara Singh and another Vs State of Haryana and others

Punjab And Haryana At Chandigarh · (1989) 1 ILR (P&H) 145

Constitution of India, 1950 — Article 12
Read judgment
High Courts26 Sept 1988

Union of India Vs Bachan Singh

Punjab And Haryana At Chandigarh · (1989) 2 CurLJ 78 : (1989) PLJ 708 : (1989) 1 RRR 498

Read judgment
High Courts26 Sept 1988

Nand Kishore Vs Rameshwar Dayal

Punjab And Haryana At Chandigarh · (1989) PLJ 258 : (1990) 2 RRR 125

Read judgment
High Courts26 Sept 1988

Gurmej Singh Vs State of Punjab and anr.

Punjab And Haryana At Chandigarh · (1989) 1 AICLR 208 : (1989) 1 RCR(Criminal) 173

Read judgment
High Courts25 Sept 1988Allowed

Gurdarshan Singh Mann S.D.O. Vs Shri Manmohan Singh Kapoor

Punjab And Haryana At Chandigarh · (1988) 09 P&H CK 0147

East Punjab Urban Rent Restriction Act, 1949 — Section 13A
Read judgment
High Courts23 Sept 1988Allowed

Firm Mohan Lal Dhanpat Rai, Cloth Merchant, Hansi Vs Smt. Kirno Devi and others

Punjab And Haryana At Chandigarh · (1988) 2 RCR(Rent) 645

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27
Read judgment
High Courts23 Sept 1988Allowed

Gulshan Kumar Datta Vs Jasbir Nayyar and another

Punjab And Haryana At Chandigarh · (1988) 09 P&H CK 0015

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10
Read judgment
High Courts23 Sept 1988Allowed

Gulshan Kumar Datta Vs Jasbir Nayyar and Another

Punjab And Haryana At Chandigarh · (1988) 09 P&H CK 0012

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10
Read judgment
High Courts22 Sept 1988Dismissed

Ramji Dass Vs Tilak Raj

Punjab And Haryana At Chandigarh · (1988) 09 P&H CK 0111

Read judgment
High Courts22 Sept 1988

Bhola Singh Vs State of Punjab

Punjab And Haryana At Chandigarh · (1989) 1 RCR(Criminal) 378

Read judgment
High Courts22 Sept 1988

Puran Singh Jassi Vs State of Punjab

Punjab And Haryana At Chandigarh · (1989) 1 RCR(Criminal) 299

Read judgment
High Courts22 Sept 1988Allowed

Inder Singh and another Vs State of Haryana

Punjab And Haryana At Chandigarh · (1989) 1 RCR(Criminal) 154

Read judgment
Previous1…1516171819…50Next

© 2026 CourtKutchehry.com · India’s Intelligent Legal Research Platform

HomeCourtKutchehry AIPrivacy PolicyRefund PolicyTerms and Conditions