High Courts16 Jul 1985Dismissed
Dhani Ram and another Vs Shri Jasbir Singh and others
Punjab And Haryana At Chandigarh · (1986) 1 ACC 14
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1985
970 judgments · page 26 of 49
High Courts16 Jul 1985
Smt. Reshima Rani Vs Ravinder Pahwa and Others
Punjab And Haryana At Chandigarh · (1985) CriLJ 1980 : (1985) 82 PLR 765 : (1985) 2 RCR(Criminal) 129
Dowry Prohibition Act, 1961 — Section 3, 4, 6, 7Penal Code, 1860 (IPC) — Section 323, 34, 392, 506
High Courts16 Jul 1985
Chawali Vs Bihari Lal
Punjab And Haryana At Chandigarh · AIR 1986 P&H 236 : (1986) RCR(Rent) 42 Supp : (1986) RCR(Rent) 283 Supp
Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 13(2)(I)
High Courts16 Jul 1985
Jai Singh & others Vs State of Haryana
Punjab And Haryana At Chandigarh · (1985) 3 AICLR 331
High Courts16 Jul 1985
Sat Bir Singh Vs Dhani Ram
Punjab And Haryana At Chandigarh · (1985) PLJ 426 : (1985) RRR 120
High Courts16 Jul 1985
Balwan Singh Vs Dharam Singh
Punjab And Haryana At Chandigarh · (1986) 1 LLR 328 : (1985) PLJ 432 : (1985) RRR 133
High Courts16 Jul 1985
Subhag Rani Vs Dharam Pal
Punjab And Haryana At Chandigarh · (1985) 3 AICLR 230
High Courts16 Jul 1985
Dhani Ram and Another Vs Jaspal Singh and Others
Punjab And Haryana At Chandigarh · (1986) 1 ACC 14
High Courts16 Jul 1985Allowed
Smt. Barji Devi Vs Shri Mohan Lal Sukhija and another
Punjab And Haryana At Chandigarh · (1986) RCR(Rent) 318 Supp
Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 13
High Courts16 Jul 1985Allowed
Hari Nath Mittal Vs Satish Kumar and others
Punjab And Haryana At Chandigarh · (1985) 07 P&H CK 0004
High Courts15 Jul 1985
Chanan Ram Vs Haryana State Through Collector Hissar
Punjab And Haryana At Chandigarh · (1985) PLJ 430 : (1985) RRR 129
High Courts15 Jul 1985
Om Parkash Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (1986) 159 ITR 973
Income Tax Act, 1961 — Section 256(1), 256(2)
High Courts12 Jul 1985Allowed
Bishan Dass Vs Khem Chand
Punjab And Haryana At Chandigarh · (1985) 2 RCR(Rent) 93
High Courts12 Jul 1985
Lohgarh Co-op Agricultural Service Society Ltd. Vs Surjit Singh
Punjab And Haryana At Chandigarh · (1986) 2 LLJ 87
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts12 Jul 1985
Punjab State Vs Bachan Singh and others
Punjab And Haryana At Chandigarh · (1986) PLJ 90 : (1985) RRR 204
High Courts12 Jul 1985
Romesh Kumar Vs Atma Devi and Others
Punjab And Haryana At Chandigarh · AIR 1986 P&H 286 : (1987) 1 ILR (P&H) 454 : (1986) 1 RCR(Rent) 240
East Punjab Urban Rent Restriction Act, 1949 — Section 13, 13(3)
High Courts12 Jul 1985Dismissed
D.C.M. Ltd. Formerly Known As Delhi Cloth and General Mills Co. Ltd Vs The State of Haryana and Another
Punjab And Haryana At Chandigarh · (1985) 07 P&H CK 0010
Administration of Evacuee Property Act, 1950 — Section 46
High Courts11 Jul 1985
Darshan Kumar Oswal Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (1986) 159 ITR 513
Income Tax Act, 1961 — Section 52(2)
High Courts11 Jul 1985Dismissed
Mit Singh Vs Rur Singh and others
Punjab And Haryana At Chandigarh · (1985) 07 P&H CK 0054
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10
High Courts11 Jul 1985
Harbans and another Vs Gurbaksh Singh
Punjab And Haryana At Chandigarh · (1986) 1 CurLJ 407 : (1986) 1 LLR 559 : (1986) PLJ 11 : (1985) RRR 255