High Courts08 Jul 1985
Commissioner of Income Tax Vs Brij Bhushan Lal Suresh Kumar
Punjab And Haryana At Chandigarh · (1986) 159 ITR 825
Income Tax Act, 1961 — Section 186(1), 256(1), 256(2)
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1985
970 judgments · page 28 of 49
High Courts08 Jul 1985
Commissioner of Income Tax Vs Shri Ram Chander
Punjab And Haryana At Chandigarh · (1985) 49 CTR 164 : (1986) 159 ITR 689
High Courts08 Jul 1985
Commissioner of Income Tax Vs Ganpat Rai Banarsi Dass
Punjab And Haryana At Chandigarh · (1985) 48 CTR 317 : (1986) 159 ITR 837 : (1986) 27 TAXMAN 414
Income Tax Act, 1961 — Section 256(1), 256(2)
High Courts08 Jul 1985
Commissioner of Income Tax Vs Ishwar Prakash and Bros.
Punjab And Haryana At Chandigarh · (1986) 159 ITR 843 : (1986) 26 TAXMAN 34
Income Tax Act, 1961 — Section 256(1), 256(2)
High Courts08 Jul 1985
Devinder Mohan Vs Tilak Raj
Punjab And Haryana At Chandigarh · (1985) 07 P&H CK 0001
High Courts24 Jun 1985
Jaimal Singh Vs District Magistrate, Jallandhar
Punjab And Haryana At Chandigarh · (1985) 2 AICLR 555
High Courts31 May 1985
Shakuntala Khosla Vs Commissioner of Wealth-tax and Another
Punjab And Haryana At Chandigarh · (1985) 156 ITR 252
Wealth Tax Act, 1957 — Section 14(2), 18(1), 18B
High Courts31 May 1985
Ashok Kumar Bhola Vs State of Punjab
Punjab And Haryana At Chandigarh · (1985) 05 P&H CK 0049
High Courts31 May 1985Allowed
Dr. J.S. Parwana Vs The State
Punjab And Haryana At Chandigarh · (1985) 05 P&H CK 0019
Penal Code, 1860 (IPC) — Section 304A
High Courts30 May 1985Dismissed
Mrs. Sushma Malohtra Vs Prem Nath and others
Punjab And Haryana At Chandigarh · (1986) 1 RCR(Rent) 347
High Courts30 May 1985
Des Raj Vs Om Parkash and Another
Punjab And Haryana At Chandigarh · AIR 1986 P&H 3
Civil Procedure Code Amendment Act, 1976 — Section 3ACivil Procedure Code, 1908 (CPC) — Section 2(2)Limitation Act, 1963 — Section 5
High Courts30 May 1985
Hari Singh and others Vs State of Punjab
Punjab And Haryana At Chandigarh · (1985) 2 AICLR 595
High Courts30 May 1985
Ram Gopal and others Vs Hira and others
Punjab And Haryana At Chandigarh · (1986) 1 LLR 454 : (1985) PLJ 541 : (1986) RRR 633
High Courts30 May 1985
Surat Singh Vs Punjab State and Others
Punjab And Haryana At Chandigarh · AIR 1985 P&H 301 : (1985) 2 ILR (P&H) 313 : (1985) 2 RCR(Criminal) 497 : (1985) 2 RCR(Criminal) 311
Constitution of India, 1950 — Article 227Criminal Procedure Code, 1973 (CrPC) — Section 133, 136, 137, 3, 4Penal Code, 1860 (IPC) — Section 188
High Courts30 May 1985Allowed
Girdhari Lal Vs Ajay Kumar and anothers
Punjab And Haryana At Chandigarh · (1985) 2 RCR(Rent) 80
Civil Procedure Code, 1908 (CPC) — Order 5 Rule 19A
High Courts30 May 1985Dismissed
Jaswant Singh Vs Des Raj
Punjab And Haryana At Chandigarh · (1985) 05 P&H CK 0008
High Courts29 May 1985Allowed
Parbhu Ram alias Phul Singh Vs Molu Ram and others
Punjab And Haryana At Chandigarh · (1985) 05 P&H CK 0109
High Courts29 May 1985
Darshan Singh Vs Mohinder Kaur (Deceased)
Punjab And Haryana At Chandigarh · (1986) 1 LLR 553 : (1986) PLJ 4 : (1985) RRR 227
High Courts29 May 1985
Kamal Singh Vs Sat Pal
Punjab And Haryana At Chandigarh · AIR 1986 P&H 19
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 7
High Courts29 May 1985Dismissed
M/s. Bhalle Singh Subhash Chand Vs Ravi Datt and others
Punjab And Haryana At Chandigarh · (1986) RCR(Rent) 394