High Courts20 May 1985
Vakilanwala Co-op. Agri. Service Society Vs Mohinder Singh
Punjab And Haryana At Chandigarh · (1986) 1 LLR 190 : (1985) PLJ 516 : (1985) Rent LR 346 : (1986) RRR 615
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1985
970 judgments · page 30 of 49
High Courts20 May 1985
Padam Vs Sohan Lal
Punjab And Haryana At Chandigarh · (1986) 1 LLR 343 : (1985) PLJ 437 : (1985) RRR 159
High Courts17 May 1985Dismissed
Smt. Rawel Kaur Vs Mohinder Singh
Punjab And Haryana At Chandigarh · (1985) 05 P&H CK 0110
High Courts17 May 1985Allowed
Vinod Kumar Vs Shri Bhu Dev Parshad Sharma
Punjab And Haryana At Chandigarh · (1985) 05 P&H CK 0104
High Courts17 May 1985
Bhagwan and Another Vs Stat of Haryana
Punjab And Haryana At Chandigarh · (1986) CriLJ 1860 : (1986) 2 ILR (P&H) 85 : (1985) 2 RCR(Criminal) 89
Criminal Procedure Code, 1973 (CrPC) — Section 357, 360, 386, 387, 421Penal Code, 1860 (IPC) — Section 323, 325, 34, 379, 380Probation of Offenders Act, 1958 — Section 3, 4, 5, 6
High Courts17 May 1985
Sher Chand Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · AIR 1985 P&H 337 : (1985) 82 PLR 516
High Courts17 May 1985
Mehal Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1985) 05 P&H CK 0069
High Courts17 May 1985
Bhagu and Others Vs Ram Sarup and Another
Punjab And Haryana At Chandigarh · AIR 1985 P&H 257 : (1985) 2 ILR (P&H) 470
Motor Vehicles Act, 1939 — Section 68Punjab Village Common Lands (Regulation) Act, 1961 — Section 13, 2
High Courts17 May 1985
Mange Ram Vs Sub-Divisional Magistrate
Punjab And Haryana At Chandigarh · (1985) 05 P&H CK 0053
High Courts17 May 1985Dismissed
Krishan Lal Vs Virender Kumar and others
Punjab And Haryana At Chandigarh · (1985) 2 RCR(Rent) 85
Civil Procedure Code, 1908 (CPC) — Order 5 Rule 28
High Courts16 May 1985
Nachhatar Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1985) 3 AICLR 32 : (1985) PLR 1
High Courts16 May 1985
Bhagat Ram Vs State of Haryana
Punjab And Haryana At Chandigarh · (1985) 05 P&H CK 0051
High Courts16 May 1985Dismissed
Multani and Others Vs Pritam Singh and Another
Punjab And Haryana At Chandigarh · (1985) 05 P&H CK 0032
High Courts16 May 1985Allowed
The State of Punjab Vs Jaspal Singh
Punjab And Haryana At Chandigarh · (1985) 2 RCR(Criminal) 133
Penal Code, 1860 (IPC) — Section 124AUnlawful Activities (Prevention) Act, 1967 — Section 13
High Courts16 May 1985Dismissed
Smt. Multani and others Vs Pritam Singh and another
Punjab And Haryana At Chandigarh · (1985) 05 P&H CK 0002
High Courts15 May 1985Dismissed
Suman Light Hosiery Vs Jaswant Singh
Punjab And Haryana At Chandigarh · (1985) 05 P&H CK 0023
East Punjab Urban Rent Restriction Act, 1949 — Section 13(2)(iii)
High Courts14 May 1985
Sardari Lal Vs Narsingh Bahadur and anr.
Punjab And Haryana At Chandigarh · (1986) 1 ILR (P&H) 186
High Courts14 May 1985
Samittar Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1985) 05 P&H CK 0048
High Courts14 May 1985Dismissed
Mehnga and others Vs Major Singh and another
Punjab And Haryana At Chandigarh · (1985) 05 P&H CK 0016
Evidence Act, 1872 — Section 68
High Courts13 May 1985Dismissed
Sohan Singh Vs Joginder Singh
Punjab And Haryana At Chandigarh · (1985) 05 P&H CK 0107