High Courts08 May 1985
COMMISSIONER OF INCOME TAX Vs PARTAP STEEL ROLLING MILLS.
Punjab And Haryana At Chandigarh · (1985) 48 CTR 316
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1985
970 judgments · page 32 of 49
High Courts08 May 1985
Harbinder Singh and anr. Vs State of Punjab
Punjab And Haryana At Chandigarh · (1985) 05 P&H CK 0081
High Courts08 May 1985
Manohar Lal and anr. Vs Om Parkash and ors.
Punjab And Haryana At Chandigarh · (1987) PLJ 489 : (1987) RRR 434
High Courts08 May 1985
Nand Lal Nandwani Vs Bhagwan Dass
Punjab And Haryana At Chandigarh · (1986) PLJ 223 : (1986) RRR 603
High Courts08 May 1985
Manohar Singh Vs Amar Singh
Punjab And Haryana At Chandigarh · (1985) PLJ 364 : (1985) RRR 343
High Courts08 May 1985
Ratan Singh and Another Vs Ram Parkash and Others
Punjab And Haryana At Chandigarh · AIR 1985 P&H 307 : (1985) 2 ILR (P&H) 240 : (1985) 88 PLR 1
Punjab Occupancy Tenants (Vesting of Proprietary Rights) Act, 1952 — Section 3
High Courts08 May 1985
COMMISSIONER OF INCOME TAX Vs OM PRAKASH.
Punjab And Haryana At Chandigarh · (1987) 64 CTR 147 : (1986) 24 TAXMAN 628
High Courts08 May 1985
Mohta Industries Limited Vs Punjab State Electricity Board and Another
Punjab And Haryana At Chandigarh · (1995) 111 PLR 656
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts07 May 1985
Parkash Chand and Another Vs Pal Singh and Others
Punjab And Haryana At Chandigarh · (1985) 2 ACC 550 : AIR 1985 P&H 329 : (1986) 60 CompCas 493 : (1985) 2 ILR (P&H) 360
Fatal Accidents Act, 1855 — Section 1Hindu Succession Act, 1956 — Section 8Motor Vehicles Act, 1939 — Section 110, 110(A)
High Courts07 May 1985
Rajinder Kishore and Others Vs Kesar Dass and Others
Punjab And Haryana At Chandigarh · AIR 1986 P&H 81 : (1985) 2 RCR(Rent) 104
High Courts07 May 1985
Ved Parkash Vs Chela Ram
Punjab And Haryana At Chandigarh · AIR 1986 P&H 1 : (1985) 2 RCR(Rent) 109
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1, Order 23 Rule 1(2)Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 13, 13(2), 13(3), 13(7), 14
High Courts07 May 1985Dismissed
Smt. Ram Asri Vs Jai Chand and another
Punjab And Haryana At Chandigarh · (1985) 05 P&H CK 0005
High Courts06 May 1985Dismissed
Mangat Ram and others Vs Bhagwan Singh and others
Punjab And Haryana At Chandigarh · (1985) 05 P&H CK 0092
Punjab Pre-emption Act, 1913 — Section 22(4)
High Courts06 May 1985
S. Hira Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1985) PLJ 371 : (1985) RRR 369
High Courts06 May 1985
Jaswant Singh (Major) Vs Financial Commissioner Haryana
Punjab And Haryana At Chandigarh · (1985) PLJ 363 : (1985) RRR 332
High Courts06 May 1985
Shanti Devi and others Vs State of Haryana
Punjab And Haryana At Chandigarh · (1985) 2 AICLR 652
High Courts06 May 1985
Gurdial Singh Through Ajmer Kaur as Next Friend Vs Sawinder Singh and Another
Punjab And Haryana At Chandigarh · (1986) 1 ACC 187 : (1987) ACJ 706
Motor Vehicles Act, 1988 — Section 110A
High Courts06 May 1985
Chaman Lal Vs Municipal Committee Panipat
Punjab And Haryana At Chandigarh · (1985) 05 P&H CK 0011
High Courts06 May 1985Dismissed
The Ferozepur Central Cooperative Bank Limited Vs The Presiding Officer and another
Punjab And Haryana At Chandigarh · (1985) 05 P&H CK 0001
Industrial Disputes Act, 1947 — Section 25B