High Courts03 May 1985
Karam Dass and Others Vs Som Parkash
Punjab And Haryana At Chandigarh · AIR 1986 P&H 89
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1985
970 judgments · page 33 of 49
High Courts03 May 1985
Haryana State Electricity Board Vs The Oriental Fire and General Insurance Co. Ltd. and Others
Punjab And Haryana At Chandigarh · (1986) 1 ACC 259 : (1987) ACJ 214
High Courts03 May 1985
Shalinder Singh Vs Jai Kaur and Others
Punjab And Haryana At Chandigarh · AIR 1985 P&H 344 : (1985) 2 ILR (P&H) 456
Civil Procedure Code, 1908 (CPC) — Order 16 Rule 7A, Order 22 Rule 4
High Courts03 May 1985Dismissed
Shri Surinder Lal Dhari Vs Raj Paul Gulati and another
Punjab And Haryana At Chandigarh · (1985) 05 P&H CK 0017
Criminal Procedure Code, 1973 (CrPC) — Section 102, 482
High Courts03 May 1985
Maya Devi Vs Kartar Bus Service Ltd. and Others
Punjab And Haryana At Chandigarh · (1986) 1 ACC 374 : (1987) ACJ 145
High Courts03 May 1985Allowed
Shittal Parshad and another Vs M/s Gyani Ram and another
Punjab And Haryana At Chandigarh · (1985) 05 P&H CK 0012
High Courts02 May 1985
Jodh Singh and Others Vs The Jullundur Improvement Trust, Jullundur and Others
Punjab And Haryana At Chandigarh · AIR 1986 P&H 158
Punjab Town Improvement Act, 1922 — Section 40, 42(2)
High Courts02 May 1985
State of Punjab Vs Bhim Sain
Punjab And Haryana At Chandigarh · (1985) CriLJ 1602 : (1985) 2 ILR (P&H) 452 : (1985) 2 RCR(Criminal) 57
Criminal Procedure Code, 1973 (CrPC) — Section 313, 465
High Courts02 May 1985
Inder Singh Vs Haryana State and Others
Punjab And Haryana At Chandigarh · (1986) 1 ACC 394 : (1987) ACJ 94
High Courts01 May 1985Allowed
Kamla Devi Vs Kasturi Lal
Punjab And Haryana At Chandigarh · (1985) 2 RCR(Rent) 158
East Punjab Urban Rent Restriction Act, 1949 — Section 12
High Courts01 May 1985
Ram Parkash Vs State of Punjab
Punjab And Haryana At Chandigarh · (1985) ILR (P&H) 473 : (1985) PLJ 377 : (1985) RRR 375
High Courts01 May 1985
Sarwan and Another Vs The Joint Director, Panchayats, Punjab and Others
Punjab And Haryana At Chandigarh · AIR 1985 P&H 311 : (1985) 88 PLR 184
Punjab Village Common Lands (Regulation) Act, 1961 — Section 7, 7(2)
High Courts01 May 1985
Panni Lal and Others Vs Daya Ram
Punjab And Haryana At Chandigarh · AIR 1985 P&H 277
Civil Procedure Code, 1908 (CPC) — Order 48 Rule 1, 114, 151
High Courts01 May 1985Allowed
M/s. New Model Industries, Pvt., Ltd Vs M/s. Talwar Mills Store
Punjab And Haryana At Chandigarh · (1985) 2 RCR(Rent) 95
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13
High Courts01 May 1985Allowed
Sarwan and Another Vs The Joint Director, Panchayats and Others
Punjab And Haryana At Chandigarh · (1985) 2 ILR (P&H) 229
Constitution of India, 1950 — Article 226, 227Punjab Village Common Lands (Regulation) Act, 1961 — Section 7, 7(2)
High Courts30 Apr 1985Allowed
Vinod Kumar and another Vs Suresh Pal
Punjab And Haryana At Chandigarh · (1985) 04 P&H CK 0053
Registration Act, 1908 — Section 30(2)
High Courts30 Apr 1985Dismissed
Gram Panchayat Landran Vs The State of Punjab and Others
Punjab And Haryana At Chandigarh · (1985) 2 ILR (P&H) 449
Punjab Gram Panchayat Act, 1952 — Section 26, 26(1)Punjab Intoxicants Licence and Sales Order, 1956 — Order 10, Order 11, Order 12, Order 13, Order 14Punjab Local Option Act, 1923 — Section 5
High Courts30 Apr 1985
Harbans Atma Singh Vs Ramesh Kumar
Punjab And Haryana At Chandigarh · AIR 1986 P&H 14 : (1985) 2 ILR (P&H) 440
Civil Procedure Code, 1908 (CPC) — Section 34Specific Relief Act, 1963 — Section 20, 20(2)
High Courts30 Apr 1985Dismissed
The Gram Panchayat Landran Vs The State of Punjab and Others
Punjab And Haryana At Chandigarh · (1985) 04 P&H CK 0039
Punjab Gram Panchayat Act, 1952 — Section 26
High Courts30 Apr 1985
Mohan Singh Vs State of Haryana through Collector, Sirsa and ors.
Punjab And Haryana At Chandigarh · (1985) 2 CurLJ 48