High Courts23 Apr 1985Dismissed
Jaswant Singh Gill Vs The State of Punjab and Others
Punjab And Haryana At Chandigarh · (1985) 2 ILR (P&H) 421
Punjab Municipal Act, 1911 — Section 16, 16(2), 16(3), 22
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1985
970 judgments · page 35 of 49
High Courts22 Apr 1985
Ram Rakha Singh Vs Pritam Singh and others
Punjab And Haryana At Chandigarh · (1985) ILR (P&H) 416 : (1985) PLJ 283 : (1986) RRR 559
High Courts22 Apr 1985
Harbans Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1985) 04 P&H CK 0021
High Courts20 Apr 1985
Rattan Singh and Others Vs State of Haryana
Punjab And Haryana At Chandigarh · (1986) CriLJ 1436 : (1985) 2 ILR (P&H) 419 : (1985) 82 PLR 748
Criminal Procedure Code, 1973 (CrPC) — Section 376Penal Code, 1860 (IPC) — Section 323, 324, 34Probation of Offenders Act, 1958 — Section 11, 3, 4
High Courts19 Apr 1985Allowed
Krishan Kumar and others Vs The State of Haryana and others
Punjab And Haryana At Chandigarh · (1985) 04 P&H CK 0050
Acquisition of Immovable Property Act, 1952 — Section 7(v)(b)
High Courts16 Apr 1985
Basant Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1985) CriLJ 1168 : (1985) 2 RCR(Criminal) 265
Criminal Procedure Code, 1973 (CrPC) — Section 438, 439, 482Penal Code, 1860 (IPC) — Section 149, 307, 323, 324, 326Terrorist Affected Areas (Special Courts) Act, 1984 — Section 10, 11, 14, 15, 2
High Courts16 Apr 1985
Chhindo Vs State of Punjab
Punjab And Haryana At Chandigarh · (1985) 04 P&H CK 0031
High Courts15 Apr 1985
National Insurance Company Ltd. and Another Vs Sant Kaur and Others
Punjab And Haryana At Chandigarh · (1985) 2 ACC 208 : (1987) ACJ 436
High Courts12 Apr 1985Allowed
L.D. Khanna Vs J.K. Puri and others
Punjab And Haryana At Chandigarh · (1985) 1 RCR(Rent) 512
High Courts12 Apr 1985Allowed
Gurnam Kaur, Clerk Punjab State Agricultural Marketing Board, Chandigarh and others Vs Punjab State Agricultural Marketing Board
Punjab And Haryana At Chandigarh · (1985) 04 P&H CK 0052
High Courts12 Apr 1985
Darshan Pal Vs Smt. Darshna
Punjab And Haryana At Chandigarh · (1986) CriLJ 48 : (1985) 88 PLR 288 : (1985) 2 RCR(Criminal) 580
Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts12 Apr 1985
Nathi Vs Ghansi
Punjab And Haryana At Chandigarh · AIR 1987 P&H 105
Civil Procedure Code, 1908 (CPC) — Order 13 Rule 4Stamp Act, 1899 — Section 35, 36
High Courts12 Apr 1985
Gurdial Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1985) ILR (P&H) 411 : (1985) PLJ 278 : (1986) RRR 556
High Courts12 Apr 1985
Dev Raj Vs State of Punjab
Punjab And Haryana At Chandigarh · (1985) 04 P&H CK 0020
High Courts12 Apr 1985
Mohinder Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1985) 04 P&H CK 0019
High Courts12 Apr 1985Dismissed
Joginder Singh and another Vs Paramjit Singh and another
Punjab And Haryana At Chandigarh · (1985) 04 P&H CK 0009
Limitation Act, 1963 — Section 21
High Courts11 Apr 1985
Sarabhai Machinery Vs Haryana Detergents Ltd.
Punjab And Haryana At Chandigarh · (1986) 60 CompCas 169 : (1985) 88 PLR 102
Companies (Court) Rules, 1959 — Rule 101, 102, 9Companies Act, 1956 — Section 433, 434, 434(1), 439
High Courts11 Apr 1985Dismissed
Sarbhai Machinery (Division of Ambala Sarbhai Enterprises Ltd.) Ahmedabad Vs Haryana Detergents Ltd.
Punjab And Haryana At Chandigarh · (1986) 60 CompCas 169 : (1985) 88 PLR 102
Companies Act, 1956 — Section 433, 434
High Courts11 Apr 1985Allowed
Miss Ballu Gaur and others Vs R.P. Randhawa and others
Punjab And Haryana At Chandigarh · (1985) 04 P&H CK 0013
High Courts10 Apr 1985
Norata Singh (died) Rep. by his L.Rs. Vs Kamla Devi
Punjab And Haryana At Chandigarh · (1985) ILR (P&H) 414 : (1985) PLJ 279 : (1986) RRR 557