High Courts10 Apr 1985Allowed
Smt. Tirath Kaur Anand and others Vs State of Haryana and other
Punjab And Haryana At Chandigarh · (1985) 04 P&H CK 0008
Motor Vehicles Act, 1939 — Section 110A(1)
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1985
970 judgments · page 36 of 49
High Courts10 Apr 1985Dismissed
Mrs. Mohini Suraj Bhan Vs Vinod Kumar Mittal
Punjab And Haryana At Chandigarh · (1985) 1 RCR(Rent) 574 : (1986) 1 RCR(Rent) 318
East Punjab Urban Rent Restriction Act, 1949 — Section 13(3)(a)(i)
High Courts08 Apr 1985Allowed
Industrial Cables (India) Ltd. Vs Hindustan Aluminium Corporation Ltd. and Others
Punjab And Haryana At Chandigarh · (1985) 6 ECC 78 : (1985) 5 ECR 2325 : (1987) 28 ELT 204
Arbitration Act, 1940 — Section 34
High Courts08 Apr 1985Partly Allowed
Satya Rani Vs Life Insurance Corporation of India
Punjab And Haryana At Chandigarh · (1987) 62 CompCas 64
Insurance Act, 1938 — Section 45
High Courts08 Apr 1985Allowed
United Commercial Bank Vs M/s A.K. Machine Tools, Batala and others
Punjab And Haryana At Chandigarh · (1985) 1 RCR(Rent) 529
Civil Procedure Code, 1908 (CPC) — Section 25B
High Courts29 Mar 1985Allowed
M/s. Armeet Tools and Equipments Pvt. Ltd., Faridabad Vs K.C. Ganesh and another
Punjab And Haryana At Chandigarh · (1985) 03 P&H CK 0074
Constitution of India, 1950 — Article 226, 227
High Courts29 Mar 1985
Amarjit Paul Singh Vs Kiran Bala
Punjab And Haryana At Chandigarh · AIR 1985 P&H 356 : (1985) 88 PLR 151
Criminal Procedure Code, 1973 (CrPC) — Section 125Hindu Marriage Act, 1955 — Section 10, 26Penal Code, 1860 (IPC) — Section 302, 34
High Courts29 Mar 1985
Kundan Lal Sharma Vs State of Punjab
Punjab And Haryana At Chandigarh · (1985) CriLJ 1411 : (1985) 2 ILR (P&H) 408
Banking Companies (Acquisition and Transfer of Undertakings) Act, 1970 — Section 2Banking Regulation Act, 1949 — Section 5COMPANIES ACT, 1956 — Section 2, 617
High Courts29 Mar 1985Dismissed
Shri 108 Pujya Pad Adwait Punch Parmeshawar Panchayati Akhara Naya Udasin Vs Girdhari Lal and others
Punjab And Haryana At Chandigarh · (1985) 2 RCR(Rent) 87 : (1986) RCR(Rent) 414 Supp
East Punjab Urban Rent Restriction Act, 1949 — Section 13
High Courts28 Mar 1985
Darshna Devi Vs Darbari Lal
Punjab And Haryana At Chandigarh · (1985) 03 P&H CK 0076
Limitation Act, 1963 — Section 5
High Courts28 Mar 1985
Ram Kumar Vs State of Haryana
Punjab And Haryana At Chandigarh · (1986) 2 CompLJ 1310
Criminal Procedure Code, 1973 (CrPC) — Section 173, 313, 357Penal Code, 1860 (IPC) — Section 302, 304A, 307, 34
High Courts28 Mar 1985
Narinder Singh Vs Anoop Singh and another
Punjab And Haryana At Chandigarh · (1985) ILR (P&H) 376 : (1985) PLJ 274 : (1986) RRR 554
High Courts28 Mar 1985
Bhajan Lal Vs State of Haryana
Punjab And Haryana At Chandigarh · (1985) 2 CurLJ 322 : (1985) PLJ 372 : (1985) RRR 370
High Courts28 Mar 1985Allowed
The State of Punjab Vs Surinder Singh and another
Punjab And Haryana At Chandigarh · (1985) 03 P&H CK 0002
Penal Code, 1860 (IPC) — Section 302
High Courts27 Mar 1985
Surjit Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1985) 03 P&H CK 0020
High Courts27 Mar 1985
Iqbal Singh Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (1985) CriLJ 1757 : (1985) 2 RCR(Criminal) 409
Criminal Procedure Code, 1973 (CrPC) — Section 107, 145, 146, 482
High Courts26 Mar 1985Dismissed
Inderjit Pal Vs Shanker
Punjab And Haryana At Chandigarh · (1985) 1 RCR(Rent) 508
Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 15
High Courts26 Mar 1985
Mam Chand Vs State of Haryana
Punjab And Haryana At Chandigarh · (1985) 03 P&H CK 0030
High Courts26 Mar 1985
H.R. Aggarwal Vs Administrator, Municipal Committee, Sonepat
Punjab And Haryana At Chandigarh · AIR 1986 P&H 96 : (1985) 88 PLR 282
High Courts25 Mar 1985Dismissed
M/s. Jethu Mal Jiwan Ram Vs Gita Ram
Punjab And Haryana At Chandigarh · (1985) 2 RCR(Rent) 379 : (1985) 1 RCR(Rent) 399
Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 12