High Courts25 Mar 1985
Madan Lal Vs State of Haryana .
Punjab And Haryana At Chandigarh · (1985) 03 P&H CK 0045
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1985
970 judgments · page 37 of 49
High Courts25 Mar 1985
Parma Nand Vs Babu Ram
Punjab And Haryana At Chandigarh · AIR 1986 P&H 233
Limitation Act, 1963 — Section 30
High Courts22 Mar 1985Dismissed
Kashmir Chand Vs Bhagwan Dass and others
Punjab And Haryana At Chandigarh · (1985) 1 RCR(Rent) 580 : (1986) 1 RCR(Rent) 276
High Courts22 Mar 1985Allowed
Shri R.S. Sehgal (retired); Indian Postal Service, Group a Officer Vs The Union of India and another
Punjab And Haryana At Chandigarh · (1985) 2 ILR (P&H) 405
High Courts22 Mar 1985Dismissed
Krishan Chand and another Vs Gobind Ram and another
Punjab And Haryana At Chandigarh · (1985) 03 P&H CK 0075
High Courts22 Mar 1985Allowed
Grewal Ice and Chilling Plant Vs Gurmeet Kaur alias Kuljit Kaur and Others
Punjab And Haryana At Chandigarh · (1987) ACJ 586
Motor Vehicles Act, 1988 — Section 95, 95(2)
High Courts22 Mar 1985Allowed
R.S. Sehgal Vs The Union of India (UOI) and Another
Punjab And Haryana At Chandigarh · (1985) 2 ILR (P&H) 405
High Courts22 Mar 1985
Raj Kumar Vs State of Punjab
Punjab And Haryana At Chandigarh · (1985) 03 P&H CK 0022
High Courts21 Mar 1985
Sunder Lal (died) by L.Rs. Vs Financial Commissioner, Haryana
Punjab And Haryana At Chandigarh · (1985) ILR (P&H) 442 : (1985) PLJ 322 : (1985) RRR 292
High Courts21 Mar 1985Dismissed
Ashok Rana Vs Rakesh Kumar and others
Punjab And Haryana At Chandigarh · (1985) 03 P&H CK 0003
Punjab Pre-emption Act, 1913 — Section 15(1)
High Courts20 Mar 1985
Gurmel Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1985) 03 P&H CK 0050
High Courts20 Mar 1985
Balbir Singh Grewal and Another Vs G.D. Tapase and Others
Punjab And Haryana At Chandigarh · AIR 1985 P&H 244 : (1985) 1 ILR (P&H) 480
Constitution of India, 1950 — Article 14, 213(1)Maharshi Dayanand University Act, 1975 — Section 9, 9A(2)
High Courts20 Mar 1985
Municipal Committee Sirhind Vs Vijay Rani
Punjab And Haryana At Chandigarh · (1985) 2 CurLJ 263 : (1986) 1 LLR 498 : (1985) PLJ 509 : (1986) RRR 128
High Courts19 Mar 1985
Nagina Singh Vs Gurdip Singh and others
Punjab And Haryana At Chandigarh · (1985) ILR (P&H) 474 : (1985) PLJ 334 : (1985) RRR 297
High Courts19 Mar 1985
M/s. Jai Kishan Parshotam Dass Vs S.P. Singh sood and Others
Punjab And Haryana At Chandigarh · (1985) 03 P&H CK 0006
High Courts18 Mar 1985Dismissed
Madan Lal Vs Madan Lal
Punjab And Haryana At Chandigarh · (1985) 1 RCR(Rent) 545
High Courts18 Mar 1985Dismissed
Smt. Kanta Devi Vs Kishori Lal and others
Punjab And Haryana At Chandigarh · (1986) 1 RCR(Rent) 587 : (1986) RCR(Rent) 364 Supp
High Courts18 Mar 1985
Mool Chand and Others Vs Tripta Bakhshi and Others
Punjab And Haryana At Chandigarh · (1985) 2 ACC 328 : (1986) ACJ 1147
High Courts18 Mar 1985Dismissed
Hari Chand Vs The Financial Commissioner, Punjab, Chandigarh and others
Punjab And Haryana At Chandigarh · (1985) 2 ILR (P&H) 354
Pepsu Tenancy and Agricultural Lands Act, 1955 — Section 32J
High Courts18 Mar 1985Dismissed
Hari Chand Vs The Financial Commissioner Revenue and Others
Punjab And Haryana At Chandigarh · (1985) 2 ILR (P&H) 354
Administration of Evacuee Property Act, 1950 — Section 27Civil Procedure Code, 1908 (CPC) — Section 109, 110, 152Income Tax Act, 1918 — Section 51