High Courts29 Apr 1985Allowed
Prem Kumar Aggarwal Vs Yash Paul and others
Punjab And Haryana At Chandigarh · (1985) 2 RCR(Rent) 450 : (1986) 1 RCR(Rent) 299
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1985
970 judgments · page 34 of 49
High Courts29 Apr 1985Dismissed
Pahu Mal Vs Chhaju Ram and others
Punjab And Haryana At Chandigarh · (1985) 04 P&H CK 0001
Civil Procedure Code, 1908 (CPC) — Section 91
High Courts26 Apr 1985
Chamel Singh Vs State of Haryana and others
Punjab And Haryana At Chandigarh · (1985) 2 CurLJ 287 : (1985) PLJ 604 : (1985) RRR 32
High Courts26 Apr 1985Dismissed
Vinod Kumar Vs Smt. Kulwati
Punjab And Haryana At Chandigarh · (1986) 1 RCR(Rent) 653
High Courts25 Apr 1985
Sawaran Kaur Vs Kishan Singh and Others
Punjab And Haryana At Chandigarh · AIR 1985 P&H 293
Punjab Custom (Limitation) Act, 1920 — Article 2
High Courts24 Apr 1985
Manohar Lal and another Vs Dewan Chand and others
Punjab And Haryana At Chandigarh · (1985) 2 ILR (P&H) 224
Specific Relief Act, 1877 — Section 15
High Courts24 Apr 1985
Surjit Kaur Vs Sadhu Singh and Another
Punjab And Haryana At Chandigarh · (1986) 1 ACC 1
Motor Vehicles Act, 1988 — Section 95
High Courts24 Apr 1985Allowed
Parminder Singh Dhillon Vs State of Punjab
Punjab And Haryana At Chandigarh · (1985) 2 ILR (P&H) 431
Arms Act, 1959 — Section 25, 3, 39Criminal Procedure Code, 1973 (CrPC) — Section 438, 439, 439APenal Code, 1860 (IPC) — Section 224
High Courts24 Apr 1985
Surinder Kumar Vs State of Punjab
Punjab And Haryana At Chandigarh · (1985) 04 P&H CK 0035
High Courts24 Apr 1985
Lal Singh Vs Gurnam Singh and Others
Punjab And Haryana At Chandigarh · AIR 1986 P&H 93
High Courts24 Apr 1985
Jugal Kishore Vs Rama wife of Jugal Kishore
Punjab And Haryana At Chandigarh · (1985) 2 AICLR 634
High Courts24 Apr 1985
Manohar Lal and Another Vs Dewan Chand and Others
Punjab And Haryana At Chandigarh · (1985) 2 ILR (P&H) 224
Specific Relief Act, 1963 — Section 15
High Courts24 Apr 1985Dismissed
Baldev Singh Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (1985) 2 ILR (P&H) 435
Punjab Police Rules, 1934 — Rule 16.2, 16.24
High Courts24 Apr 1985
Kamlesh Kumar and Others Vs Mohinder Singh and Others
Punjab And Haryana At Chandigarh · (1986) 1 ACC 167
High Courts23 Apr 1985Dismissed
Amar Nath Vs Kishan Kaur and another
Punjab And Haryana At Chandigarh · (1985) 1 RCR(Rent) 677
High Courts23 Apr 1985
Jaswant Singh Gill Vs The State of Punjab and others
Punjab And Haryana At Chandigarh · (1985) 2 ILR (P&H) 421
Punjab Municipal Act, 1911 — Section 16, 16(2), 16(3), 22
High Courts23 Apr 1985Dismissed
Baldev Krishan Vs Raja Ram and others
Punjab And Haryana At Chandigarh · (1985) 1 RCR(Rent) 701
East Punjab Urban Rent Restriction Act, 1949 — Section 13
High Courts23 Apr 1985
Karan Kumar Vs State of Punjab
Punjab And Haryana At Chandigarh · (1985) 04 P&H CK 0036
High Courts23 Apr 1985
Gurcharan Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1985) 04 P&H CK 0033
High Courts23 Apr 1985
Rajeev Johar Vs The Principal, Government Medical College, Rohtak and Another
Punjab And Haryana At Chandigarh · AIR 1985 P&H 296 : (1985) 2 ILR (P&H) 424