High Courts29 May 1985Dismissed
Smt. Shashi Bala Alias Shashi Vs Vishav Dev
Punjab And Haryana At Chandigarh · (1985) 05 P&H CK 0003
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1985
970 judgments · page 29 of 49
High Courts28 May 1985
Puran Singh and Ors. Vs State of Haryana
Punjab And Haryana At Chandigarh · (1985) 05 P&H CK 0080
High Courts28 May 1985
Nanak Chand Vs State of Punjab
Punjab And Haryana At Chandigarh · (1985) 05 P&H CK 0052
High Courts28 May 1985
Rupinder Singh Vs Jaswant Singh and Others
Punjab And Haryana At Chandigarh · (1987) ACJ 493 : AIR 1985 P&H 366
High Courts27 May 1985
Tarsem Singh Vs Daljit Kaur and others
Punjab And Haryana At Chandigarh · (1985) ILR (P&H) 374 : (1985) PLJ 534 : (1986) RRR 628
High Courts25 May 1985
State of Punjab Vs Surain Singh and others
Punjab And Haryana At Chandigarh · (1986) PLJ 186 : (1986) RRR 98
High Courts23 May 1985
Baljit Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1986) CrLJ 1037 : (1986) 2 RCR(Criminal) 214
High Courts23 May 1985
Rajinder Singh Vs Deputy Commissioner, Gurgaon
Punjab And Haryana At Chandigarh · AIR 1986 P&H 163 : (1985) 88 PLR 555
Haryana Municipal Act, 1973 — Section 258Punjab Gram Panchayat Act, 1952 — Section 4(3)
High Courts23 May 1985
Ram Phal Vs State of Haryana and anr.
Punjab And Haryana At Chandigarh · (1986) 1 ILR (P&H) 79 : (1986) 1 RCR(Criminal) 315
High Courts23 May 1985
Balwant Singh and Another Vs Jyoti Parsad and Another
Punjab And Haryana At Chandigarh · (1986) 2 ACC 206 : (1986) ACJ 1123 : (1986) 89 PLR 546
High Courts23 May 1985Allowed
Smt. Dhan Devi Vs Chuni Lal and another
Punjab And Haryana At Chandigarh · (1985) 05 P&H CK 0029
Workmens Compensation Act, 1923 — Section 22(3)
High Courts23 May 1985Dismissed
Birender Kumar Vs Mohinder Singh and Others
Punjab And Haryana At Chandigarh · (1985) 05 P&H CK 0006
Civil Procedure Code, 1908 (CPC) — Order 33 Rule 2, Order 33 Rule 3
High Courts22 May 1985Dismissed
Jagdish Lal Vs Hans Raj
Punjab And Haryana At Chandigarh · (1985) 2 RCR(Rent) 91
East Punjab Urban Rent Restriction Act, 1949 — Section 13(2)(ii)(b)
High Courts22 May 1985
Kundan Singh and Others Vs Gurrnam Singh and Others
Punjab And Haryana At Chandigarh · AIR 1986 P&H 51
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 8
High Courts22 May 1985
Sohan Singh Vs Tan Singh
Punjab And Haryana At Chandigarh · (1985) ILR (P&H) 358 : (1985) PLJ 396 : (1985) RRR 397
High Courts21 May 1985
Balbir Singh and ors Vs Jaspal Kaur and anr.
Punjab And Haryana At Chandigarh · (1985) 2 AICLR 662
High Courts21 May 1985
Madan Mohan Singh Vs Harbans Lal
Punjab And Haryana At Chandigarh · AIR 1986 P&H 83 : (1985) 1 RCR(Rent) 683
High Courts20 May 1985Dismissed
State of Haryana Vs Khalsa High School, Ambala City
Punjab And Haryana At Chandigarh · (1985) 05 P&H CK 0106
Civil Procedure Code, 1908 (CPC) — Section 148
High Courts20 May 1985
Surjit Kaur and Others Vs General Manager, Punjab Roadways and Others
Punjab And Haryana At Chandigarh · (1986) 1 ACC 177
High Courts20 May 1985
State of Haryana and Another Vs Om Prakash and Others
Punjab And Haryana At Chandigarh · AIR 1985 P&H 317 : (1985) 2 ILR (P&H) 461
Constitution of India, 1950 — Article 46 , 47, 48, 48AHaryana Rural Development Fund Act, 1983 — Section 2, 4(5)