High Courts11 Jul 1985
Maharaj Krishan Dewan Vs State of Haryana
Punjab And Haryana At Chandigarh · (1985) 2 AICLR 643
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1985
970 judgments · page 27 of 49
High Courts11 Jul 1985Allowed
Smt. Santosh Mehra Vs Dr. M.L. Aggarwal
Punjab And Haryana At Chandigarh · (1985) 2 RCR(Rent) 96
High Courts10 Jul 1985
Suraj Parkash and Others Vs Ram Nath and Others
Punjab And Haryana At Chandigarh · (1986) 1 ACC 175
High Courts10 Jul 1985
Man Kauri and Others Vs Sat Paul and Others
Punjab And Haryana At Chandigarh · (1986) 1 ACC 181
High Courts10 Jul 1985
Mukhtiar Singh, Advocate Vs State of Haryana
Punjab And Haryana At Chandigarh · (1985) 07 P&H CK 0050
High Courts10 Jul 1985
Subhash Chander Vs State of Punjab
Punjab And Haryana At Chandigarh · (1986) 1 CurLJ 356 : (1986) 1 RCR(Criminal) 1
High Courts10 Jul 1985
L. Rajeshwar Pershad Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (1986) 52 CTR 305 : (1986) 2 ILR (P&H) 97 : (1986) 159 ITR 920
Income Tax Act, 1961 — Section 2(14), 4
High Courts10 Jul 1985
Om Prakash Vs Roshani
Punjab And Haryana At Chandigarh · AIR 1985 P&H 364
Evidence Act, 1872 — Section 112Hindu Marriage Act, 1955 — Section 13
High Courts10 Jul 1985
Dharam Pal Chandna Vs Ram Singh and Others
Punjab And Haryana At Chandigarh · (1985) 2 ACC 366 : (1985) 82 PLR 616
High Courts09 Jul 1985
Commissioner of Income Tax Vs Chaman Lal
Punjab And Haryana At Chandigarh · (1986) 53 CTR 323 : (1985) 156 ITR 245 : (1986) 26 TAXMAN 634
Income Tax Act, 1961 — Section 10(3), 194B, 2(24), 276B, 5(1)
High Courts09 Jul 1985
Gurcharan Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1985) 07 P&H CK 0062
High Courts09 Jul 1985
Sucha Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1985) 07 P&H CK 0051
High Courts09 Jul 1985
Bikram Singh Vs Hardial Singh Sidhu
Punjab And Haryana At Chandigarh · (1985) PLJ 438 : (1985) RRR 162
High Courts09 Jul 1985
Commissioner of Income Tax Vs Varinder Kumar
Punjab And Haryana At Chandigarh · (1985) 156 ITR 482
Income Tax Act, 1961 — Section 141, 143(3), 271(1)
High Courts09 Jul 1985Allowed
Darshan Kaur alias Darshan and Others Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (1987) ACJ 816
High Courts09 Jul 1985Dismissed
Manak Lal Tayal Vs Jog Dhayan Singal
Punjab And Haryana At Chandigarh · (1986) RCR(Rent) 359
High Courts08 Jul 1985
Commissioner of Income Tax Vs Suraj Bhan
Punjab And Haryana At Chandigarh · (1986) 159 ITR 709
Income Tax Act, 1922 — Section 28(1)Income Tax Act, 1961 — Section 256(1), 256(2), 271(1)
High Courts08 Jul 1985
Tarn Taran Central Coop. Bank, Tarn Taran now the Amritsar Central Coop. Bank Ltd. Vs Pandori Sidhwan Co-op. Society
Punjab And Haryana At Chandigarh · (1986) 1 LLR 549 : (1986) PLJ 22 : (1985) RRR 24
High Courts08 Jul 1985
Nahar Singh Vs Kaku Ram
Punjab And Haryana At Chandigarh · (1986) 1 CurLJ 332 : (1986) PLJ 67 : (1985) RRR 134
High Courts08 Jul 1985
Narinder Singh and others Vs State of Punjab
Punjab And Haryana At Chandigarh · (1985) 2 AICLR 663