High Courts26 Jul 1985
S.K.Marwaha Vs Union Territory Chandigarh and anr.
Punjab And Haryana At Chandigarh · (1985) 07 P&H CK 0058
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1985
970 judgments · page 25 of 49
High Courts26 Jul 1985Allowed
Sh. Daya Ram Vs Smt. Raksha kumari and Another
Punjab And Haryana At Chandigarh · (1985) 07 P&H CK 0049
Specific Relief Act, 1963 — Section 12
High Courts26 Jul 1985
Jahur Hasan Vs Sham Lal and others
Punjab And Haryana At Chandigarh · (1986) 1 CurLJ 240 : (1986) 1 LLR 225 : (1985) PLJ 525 : (1986) RRR 621
High Courts26 Jul 1985
Sanwant Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1985) 07 P&H CK 0034
High Courts25 Jul 1985
G.M. Worsted Spinning Mills Vs Lakshmi Commercial Bank Ltd.
Punjab And Haryana At Chandigarh · AIR 1986 P&H 310 : (1985) 88 PLR 403
Civil Procedure Code, 1908 (CPC) — Order 12 Rule 2, Order 12 Rule 2A, Order 12 Rule 3, Order 12 Rule 3A
High Courts25 Jul 1985
Eira Vs The Guru Nanak Dev University, Amritsar
Punjab And Haryana At Chandigarh · AIR 1986 P&H 12 : (1985) 88 PLR 364
High Courts25 Jul 1985
Jaswinder Singh Vs Smt. Paramjit Kaur
Punjab And Haryana At Chandigarh · (1986) CriLJ 1398 : (1986) 1 RCR(Criminal) 97
Criminal Procedure Code, 1973 (CrPC) — Section 340Penal Code, 1860 (IPC) — Section 193
High Courts25 Jul 1985
Municipal Committee, Nabha Vs Padam Kumar
Punjab And Haryana At Chandigarh · (1985) 07 P&H CK 0008
Civil Procedure Code, 1908 (CPC) — Section 11Limitation Act, 1963 — Section 5
High Courts24 Jul 1985
Ashok Kumar and ors. Vs State of Haryana and anr.
Punjab And Haryana At Chandigarh · (1985) 2 AICLR 619
High Courts24 Jul 1985
Raj Kumar Gupta Vs State of Haryana
Punjab And Haryana At Chandigarh · (1985) 07 P&H CK 0019
High Courts23 Jul 1985Allowed
Sh. Madho Singh Vs The State of Punjab and another
Punjab And Haryana At Chandigarh · (1985) 07 P&H CK 0077
High Courts23 Jul 1985
Mauji Ram Vs State of Haryana
Punjab And Haryana At Chandigarh · (1985) 3 AICLR 26
High Courts23 Jul 1985
Jawali Vs State of Punjab and ors.
Punjab And Haryana At Chandigarh · (1985) 2 AICLR 654 : (1986) 1 ILR (P&H) 459
High Courts23 Jul 1985
Gursewak Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1985) 07 P&H CK 0052
High Courts23 Jul 1985
Surjit Singh Grewal Vs Vasudeo
Punjab And Haryana At Chandigarh · AIR 1986 P&H 92 : (1986) RCR(Rent) 335 Supp
High Courts18 Jul 1985Dismissed
The State of Punjab and another Vs Gama
Punjab And Haryana At Chandigarh · (1985) 07 P&H CK 0075
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 2
High Courts18 Jul 1985Dismissed
Mehar Chand Saharan Vs Ravinder Kumar
Punjab And Haryana At Chandigarh · (1986) RCR(Rent) 570
East Punjab Urban Rent Restriction Act, 1949 — Section 13(3)(a)(i)
High Courts18 Jul 1985
The Union Of India (UOI) and Another Vs Ravinder Singh and Another
Punjab And Haryana At Chandigarh · (1986) 1 ACC 218 : (1987) ACJ 549 : (1985) 88 PLR 551
High Courts18 Jul 1985Dismissed
M/s Roop Rai Timber Works Vs Kamaljit Kaur
Punjab And Haryana At Chandigarh · (1985) 07 P&H CK 0005
High Courts17 Jul 1985
Manjit Kaur Vs Narinder Singh
Punjab And Haryana At Chandigarh · (1985) 07 P&H CK 0057