High Courts02 Aug 1985
Janak Raj Jaggi alias Sunil Vs Veena Rani
Punjab And Haryana At Chandigarh · (1985) 08 P&H CK 0062
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1985
970 judgments · page 24 of 49
High Courts02 Aug 1985
Manjit Singh Vs Union Territory Chandigarh
Punjab And Haryana At Chandigarh · (1985) 08 P&H CK 0038
High Courts02 Aug 1985
Shyam Lal Vs State of Haryana
Punjab And Haryana At Chandigarh · (1985) 08 P&H CK 0036
High Courts02 Aug 1985Allowed
Pirthi alias Pirthvi Singh Vs Dharambir Singh and Others
Punjab And Haryana At Chandigarh · (1985) 08 P&H CK 0027
High Courts01 Aug 1985Dismissed
Shankar Vs Ramji Lal and others
Punjab And Haryana At Chandigarh · (1985) 08 P&H CK 0123
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13
High Courts01 Aug 1985
Chandar Bhan Vs State of Haryana
Punjab And Haryana At Chandigarh · (1985) 08 P&H CK 0072
High Courts01 Aug 1985
Nasib Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1985) 08 P&H CK 0070
High Courts31 Jul 1985
Ganeshi Vs Rajwan
Punjab And Haryana At Chandigarh · (1985) ILR (P&H) 508 : (1985) PLJ 435 : (1985) RRR 145
High Courts31 Jul 1985
Mohan Lal alias Bhura Ram Vs State of Punjab
Punjab And Haryana At Chandigarh · (1985) 07 P&H CK 0032
High Courts31 Jul 1985
Baj Singh Vs State of Punjab.
Punjab And Haryana At Chandigarh · (1985) 07 P&H CK 0031
High Courts31 Jul 1985Dismissed
Hem Raj Vs State of Punjab and another
Punjab And Haryana At Chandigarh · (1985) 07 P&H CK 0006
Civil Procedure Code, 1908 (CPC) — Order 10 Rule 1
High Courts30 Jul 1985
Jawahar Singh Vs Kesar Rani and Others
Punjab And Haryana At Chandigarh · (1986) 1 ACC 208
High Courts30 Jul 1985
Union of India Vs Special Land Acquisition Collector, Amritsar and Others
Punjab And Haryana At Chandigarh · AIR 1986 P&H 321 : (1985) 88 PLR 577
Land Acquisition Act, 1894 — Section 23, 4, 9
High Courts29 Jul 1985
Ishar Ram Vs Sadhu Ram and others
Punjab And Haryana At Chandigarh · (1985) 07 P&H CK 0053
High Courts29 Jul 1985
Attar Singh Sethi Vs Union Territory, Chandigarh
Punjab And Haryana At Chandigarh · (1985) 2 AICLR 640
High Courts29 Jul 1985
Jasbir Singh and another Vs State of Punjab
Punjab And Haryana At Chandigarh · (1985) 07 P&H CK 0029
High Courts29 Jul 1985
Shiv Kumar Vs State of Punjab
Punjab And Haryana At Chandigarh · (1985) 07 P&H CK 0027
High Courts26 Jul 1985Allowed
Punjab and Sind Bank Ltd. Vs Surjit Kaur and others
Punjab And Haryana At Chandigarh · (1985) 07 P&H CK 0073
Transfer of Property Act, 1882 — Section 58(f)
High Courts26 Jul 1985
M/s Dewas Textile Mills Private Limited Vs M/s Mahavir Spinning Mills Ltd. and Others
Punjab And Haryana At Chandigarh · (1985) 07 P&H CK 0070
Civil Procedure Code, 1908 (CPC) — Section 10