High Courts08 Aug 1985
Joginder Pal Kaur Vs Gurdial Singh
Punjab And Haryana At Chandigarh · (1986) PLJ 182 : (1986) RRR 589
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1985
970 judgments · page 23 of 49
High Courts08 Aug 1985
Jai Parkash Vs State of Haryana and ors.
Punjab And Haryana At Chandigarh · (1985) 08 P&H CK 0043
High Courts08 Aug 1985
Naurang Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1985) 08 P&H CK 0037
High Courts08 Aug 1985
Dhajja Ram and another Vs Gram Panchayat, Naya Bans
Punjab And Haryana At Chandigarh · (1986) PLJ 71 : (1985) RRR 138
High Courts07 Aug 1985
Karnail Singh, Mr. Maharaj Bakhsh Singh Vs Som Nath and Another
Punjab And Haryana At Chandigarh · (1985) 08 P&H CK 0122
High Courts07 Aug 1985Dismissed
Paro Devi and Others Vs Sukh Devi
Punjab And Haryana At Chandigarh · (1986) 2 ILR (P&H) 100 : (1985) 88 PLR 373 : (1986) RCR(Rent) 563 Supp
High Courts07 Aug 1985
Arjan Dass Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (1986) 160 ITR 155
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 273A
High Courts07 Aug 1985
Oriental Insurance Co. Ltd. Vs Sitla Parshad and Others
Punjab And Haryana At Chandigarh · AIR 1986 P&H 116
Motor Vehicles Act, 1988 — Section 92A
High Courts07 Aug 1985
Smt. Surjit Kaur Vs Municipal Corporation and Others
Punjab And Haryana At Chandigarh · (1987) 163 ITR 56
High Courts07 Aug 1985Dismissed
Paro Devi and others Vs Sukh Devi
Punjab And Haryana At Chandigarh · (1986) 2 ILR (P&H) 100 : (1985) 88 PLR 373
High Courts07 Aug 1985Dismissed
Princess Nalini Rajya Lakshmi Devi Vs Mahesh Chander Walia and others
Punjab And Haryana At Chandigarh · (1985) 08 P&H CK 0008
High Courts06 Aug 1985
Ram Kumar and Co. and Another Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (1986) 62 STC 184
Haryana General Sales Tax Act, 1973 — Section 53
High Courts06 Aug 1985Dismissed
Smt. Vimla Sood and another Vs Tarlok Chand and another
Punjab And Haryana At Chandigarh · (1985) 08 P&H CK 0079
Specific Relief Act, 1877 — Section 6
High Courts06 Aug 1985
V.K. Madan Vs State of Haryana
Punjab And Haryana At Chandigarh · (1985) PLJ 518 : (1986) RRR 616
High Courts06 Aug 1985
Raj Kumar Vs Financial Commissioner
Punjab And Haryana At Chandigarh · (1986) 1 LLR 502 : (1985) PLJ 513 : (1986) RRR 612
High Courts06 Aug 1985
Ramesh Kumar Vs Bimla Devi
Punjab And Haryana At Chandigarh · (1985) 08 P&H CK 0040
High Courts06 Aug 1985Dismissed
Mehar Singh Vs Kehar Singh and others
Punjab And Haryana At Chandigarh · (1985) 08 P&H CK 0024
Land Acquisition Act, 1894 — Section 18
High Courts05 Aug 1985
Bachan Singh Vs State of U.T.Chandigarh
Punjab And Haryana At Chandigarh · (1985) 3 AICLR 19
High Courts05 Aug 1985
Manga Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1985) 2 CurLJ 617
High Courts02 Aug 1985
Amarjit Singh Dhiman Vs Smt. Sukhwinder kaur
Punjab And Haryana At Chandigarh · (1985) 08 P&H CK 0078
Criminal Procedure Code, 1973 (CrPC) — Section 125Hindu Marriage Act, 1955 — Section 19, 19(i), 25, 3(b), 9