High Courts20 Aug 1985Dismissed
Gurcharan Singh Vs Firm Qimat Rai Janak Raj
Punjab And Haryana At Chandigarh · (1985) 08 P&H CK 0119
Limitation Act, 1963 — Section 21
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1985
970 judgments · page 21 of 49
High Courts20 Aug 1985Allowed
M/s Eicher Goodearth Limited, N.I.T. Faridabad Vs Industrial Tribunal, Haryana, Faridabad and another
Punjab And Haryana At Chandigarh · (1985) 08 P&H CK 0086
Industrial Disputes Act, 1947 — Section 25, 25B
High Courts20 Aug 1985
Haryana Roller Flour Mills Pvt. Ltd. Vs Union of India and Others
Punjab And Haryana At Chandigarh · AIR 1986 P&H 182
Constitution of India, 1950 — Article 19(1)Essential Commodities Act, 1955 — Section 3
High Courts20 Aug 1985
Cement Controller of India Vs Dalmia Dadri Cement (P.) Ltd. and Others (now under Control of Cement Corporation of India)
Punjab And Haryana At Chandigarh · (1985) 08 P&H CK 0069
Companies (Court) Rules, 1959 — Rule 292Companies Act, 1956 — Section 433
High Courts20 Aug 1985Dismissed
M/s. Verdhman Spinning and General Mills Ltd., Chandigarh Road, Lulhiana Vs The Punjab State Electricity Board, Patiala
Punjab And Haryana At Chandigarh · (1985) 08 P&H CK 0004
Arbitration Act, 1940 — Section 30
High Courts19 Aug 1985
Lajpat Rai Vs Sub Divisional Officer-cum-Prescribed Authority Ilaqa Magistrate, Thanesar
Punjab And Haryana At Chandigarh · (1986) 1 LLR 427 : (1985) PLJ 531 : (1986) RRR 623
High Courts19 Aug 1985
Hari Chand Vs Ishar Singh
Punjab And Haryana At Chandigarh · AIR 1986 P&H 151 : (1986) 1 RCR(Rent) 654
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 5
High Courts16 Aug 1985Dismissed
Kishori Lal Prem Nath Vs Ved Parkash and others
Punjab And Haryana At Chandigarh · (1985) 08 P&H CK 0117
East Punjab Urban Rent Restriction Act, 1949 — Section 4
High Courts16 Aug 1985Dismissed
Raj Kumar and others Vs The Muncipal Committee, Karnal and another
Punjab And Haryana At Chandigarh · (1985) 08 P&H CK 0077
Punjab Municipal Act, 1911 — Section 169
High Courts16 Aug 1985
Munshi Ram Vs State of Haryana
Punjab And Haryana At Chandigarh · (1985) 08 P&H CK 0067
High Courts16 Aug 1985
Bhup Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1985) 3 AICLR 197 : (1985) 2 RCR(Criminal) 349
High Courts16 Aug 1985Dismissed
Smt. Sushila Devi Vs Pankaj Kumar
Punjab And Haryana At Chandigarh · (1985) 08 P&H CK 0010
High Courts14 Aug 1985
Laxman Vs State of Haryana
Punjab And Haryana At Chandigarh · (1985) 08 P&H CK 0074
High Courts14 Aug 1985Allowed
Swaran Kanta and Others Vs Manohar Lal and Others
Punjab And Haryana At Chandigarh · (1987) ACJ 531
High Courts14 Aug 1985Allowed
Satyanarain Vs Dharambir Alias Hari Singh and another
Punjab And Haryana At Chandigarh · (1985) 08 P&H CK 0013
Motor Vehicles Act, 1988 — Section 110A
High Courts13 Aug 1985Dismissed
Firm M.K. Textile Mills Vs Gian Singh and others
Punjab And Haryana At Chandigarh · (1986) 1 RCR(Rent) 598
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 10
High Courts13 Aug 1985Dismissed
Nazir Khan Vs Shri Chand Proprietor Rozy Stores, Ludhiana
Punjab And Haryana At Chandigarh · (1986) 1 RCR(Rent) 679
East Punjab Urban Rent Restriction Act, 1949 — Section 10
High Courts13 Aug 1985
Punjab National Bank Vs Parmesh Knitting Works and Others
Punjab And Haryana At Chandigarh · AIR 1986 P&H 214 : (1987) 62 CompCas 192
Evidence Act, 1872 — Section 85
High Courts13 Aug 1985
Krishan Chand Vs State of Haryana
Punjab And Haryana At Chandigarh · (1985) 08 P&H CK 0030
High Courts13 Aug 1985Dismissed
Union of India (UOI) Vs Raj Paul Gupta and Another
Punjab And Haryana At Chandigarh · (1986) 9 ECC 334 : (1985) 88 PLR 632
Foreign Exchange Regulation Act, 1973 — Section 54, 8