COURT ARCHIVE

Delhi High Court judgments, 2026

7,339 judgments · page 326 of 367

High Courts03 Feb 2026

M/S Agarwal Associates (Promoters) Ltd Vs M/S Sharda Developers

Delhi High Court · (2026) 02 DEL CK 2672

Constitution of India-Article 227, 226Code of Civil Procedure, 1908-Section 151Arbitration and Conciliation Act, 1996-Section 16, 29, 34, 37

High Courts03 Feb 2026

Chandeshwar Alias Sunil Vs State Govt. Of NCT Of Delhi

Delhi High Court · (2026) 02 DEL CK 2680

Indian Penal Code, 1860-Sections 328, 379, 411, 34, 75

High Courts03 Feb 2026

Amit Sharma Vs State (NCT of Delhi)

Delhi High Court · (2026) 02 DEL CK 2878

Indian Penal Code, 1860-Section 279, 304ACode of Criminal Procedure, 1973-Section 397, 313, 161

High Courts03 Feb 2026

Saifi Conveyor System Vs Sandeep Gupta

Delhi High Court · (2026) 02 DEL CK 2866

High Courts03 Feb 2026

M/S. ADS Agro Industries Pvt. Ltd. Vs The Registrar Of Trade Marks

Delhi High Court · (2026) 02 DEL CK 2864

Trade Marks Act, 1999-Section 91, 9(1)(a), 9

High Courts03 Feb 2026

The Pr. Commissioner Of Income Tax -Central -1 Vs Sperry Plast Ltd.

Delhi High Court · (2026) 02 DEL CK 2306

Income Tax Act, 1961-Section 260A, 68Bengal Money Lender's Act, 1940

High Courts03 Feb 2026

M/s MHJ Metaltechs Pvt Ltd Vs Income Tax Officer, Ward 16(1), Delhi

Delhi High Court · (2026) 02 DEL CK 2307

Income Tax Act, 1961-Section 148, 148(3), 148A, 148A(1), 148A(3), 148A(b), 148A(d)Finance Act, 2021

High Courts03 Feb 2026

M/S L And D JV Vs Container Corporation Of India Ltd.

Delhi High Court · (2026) 02 DEL CK 2315

Arbitration and Conciliation Act, 1996-Section 34, 37Code of Civil Procedure, 1908-Order XLI Rule 1

High Courts03 Feb 2026

Accurate Auctioneers Vs Union Of India & Ors.

Delhi High Court · (2026) 02 DEL CK 2350

Customs Act, 1962-Section 482, 48, 150, 143AA, 151AConstitution of India-Article 14, 16, 19, 19(1)(g), 19(2), 19(6), 141, 246, 265, 266, 283Arms Act, 1959

High Courts03 Feb 2026

M/S Awadh Oils Private Limited Vs Shri Kaushal Goyal & Ors.

Delhi High Court · (2026) 02 DEL CK 2380

Trade Marks Act, 1999-Section 23, 57, 29, 27(2)Code of Civil Procedure, 1908-Order XXXIX, VII Rule 10, Section 20(c), 20Copyright Act, 1957-Section 62(2)

High Courts03 Feb 2026

Sachin & Anr. Vs Canara Bank

Delhi High Court · (2026) 02 DEL CK 2720

High Courts03 Feb 2026

Cottage Industries Exposition Ltd. Vs Dinesh Dayal & Ors.

Delhi High Court · (2026) 02 DEL CK 2815

Code of Civil Procedure, 1908-Order XIII-A, Rule 3, Section 34Transfer of Property Act, 1882-Section 106Interest Act, 1978

High Courts03 Feb 2026Dismissed

Employees State Insurance Corporation Vs M/s Mukesh Associates

Delhi High Court · (2026) 02 DEL CK 2195

Arbitration and Conciliation Act, 1996-Section 34, 34(1), 34(2), 34(2-A), 34(3), 31(1), 31(5), 33, 36, 2(1)(h)Code of Civil Procedure, 1908-Section 151Employees' State Insurance Act, 1948

High Courts03 Feb 2026

Paprika Kitchen Through Its Propietor Praveen Gandhi Vs The Reiyukai

Delhi High Court · 2024 INSC 532

Arbitration and Conciliation Act, 1996-Section 8, 9(1)(ii), 9, 11(6), 11, 12(2), 17, 21, Fourth Schedule

High Courts03 Feb 2026

Twenty First Century Mining Private Limited Vs Nominated Authority Ministry Of Coal Government Of India & Anr.

Delhi High Court · (2026) 02 DEL CK 2198

Arbitration and Conciliation Act, 1996-Section 9, 27

High Courts03 Feb 2026

Tek Narayan Shastri Vs Sukhbir Singh & Ors.

Delhi High Court · (2026) 02 DEL CK 2045

High Courts03 Feb 2026

Oriental Insurance Co Ltd Vs Vishnudev Sah & Ors.

Delhi High Court · 2025 INSC 1244

High Courts03 Feb 2026Allowed

Gaurav Kumar & Ors. Vs The State Govt Of NCT Of Delhi & Anr.

Delhi High Court · (2026) 02 DEL CK 2061

IPC-Sections 498A, 406, 34BNSS-Section 528

High Courts03 Feb 2026

Satender Singh Vs State (NCT of Delhi)

Delhi High Court · (2026) 02 DEL CK 2100

High Courts03 Feb 2026Allowed

Rohit Dhingra & Ors. Vs The State NCT of Delhi & Anr.

Delhi High Court · (2026) 02 DEL CK 2099

IPC-Section 498A, 406, 34BNSS-Section 528