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Delhi High Court judgments, 2026

7,339 judgments · page 325 of 367

High Courts04 Feb 2026Dismissed

Ms. Saroj Bala (Adv.) Vs State Govt Of Nct Of Delhi

Delhi High Court · (2026) 02 DEL CK 1619

Code of Criminal Procedure, 1973- Section 251, 311, 313, 319, 378, 378(1), 482Indian Penal Code, 1860- Section 34, 147, 149, 425, 499, 503, 505, 509Prevention of Damage to Public Property Act, 1984- Section 3
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High Courts04 Feb 2026Dismissed

Savitri Vs State Of Delhi

Delhi High Court · (2026) 02 DEL CK 1618

Bharatiya Nyaya Sanhita, 2023 - Section 95, 112Delhi Excise Act 2009- Section 33Juvenile Justice (Care & Protection of Children) Act 2015- Section 78
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High Courts03 Feb 2026

Sahil Wajid Vs State & Anr.

Delhi High Court · (2026) 02 DEL CK 2424

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528, 480, 175, 47Code of Criminal Procedure, 1973-Section 482, 439, 82, 84, 156(3), 173(8), 50Indian Penal Code, 1860-Section 328, 381, 411, 120-B
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