High Courts04 Feb 2026
AECOM Intercontinental Holdings UK Ltd. Vs Assistant Commissioner Of Income Tax, Circle Int Tax 1(1)(1), Delhi & Ors.
Delhi High Court · (2026) 02 DEL CK 2305
Income Tax Act, 1961-Section 197
COURT ARCHIVE
Delhi High Court judgments, 2026
7,339 judgments · page 324 of 367
High Courts04 Feb 2026
Ms Sonia Randev Vs Ms Pragya Madan & Ors.
Delhi High Court · (2026) 02 DEL CK 2331
Code of Civil Procedure, 1908-Section 104, Order XLIII Rule 1(a), XII Rule 6, XLIIIDelhi High Court Rules, 2018-Section 10Transfer of Property Act, 1882-Section 54
High Courts04 Feb 2026
Corporation Bank Vs Radhey Shyam & Anr.
Delhi High Court · (2026) 02 DEL CK 2364
Bank Employees' Pension Regulations, 1995
High Courts04 Feb 2026
RSPL Ltd Vs Rozana Rural Commerce Pvt Ltd
Delhi High Court · (2026) 02 DEL CK 2378
CPC-Order VII Rule 10A, XXXIX Rules 1 and 2, VII Rule 10
High Courts04 Feb 2026
Sanjive Chamoli & Ors. Vs Union Of India & Anr.
Delhi High Court · (2026) 02 DEL CK 2717
CCS (Pension) Rules, 2021-Rule 37(A)
High Courts04 Feb 2026Partly Allowed
Ashok Hotel (A Unit Of ITDC) Vs Mukesh Kumar
Delhi High Court · (2026) 02 DEL CK 2741
Constitution of India-Articles 226 and 227Industrial Disputes Act, 1947-Section 10(1)(a), 12(5), 25F, 17BITDC Recruitment, Promotion and Seniority Rules, 2010
High Courts04 Feb 2026
The Pr. Commissioner Of Income Tax -Central -1 Vs Indrani Sathe
Delhi High Court · (2026) 02 DEL CK 2746
High Courts04 Feb 2026
Ms Kiran Vs Govt Of NCT Of Delhi Through Its Chief Secretary & Ors.
Delhi High Court · (2026) 02 DEL CK 2812
Delhi School Education Rules, 1973-Rule 43
High Courts04 Feb 2026
Ahluwalia (Contracts) India Limited Vs AIIMS Through Superintending Engineer & Anr.
Delhi High Court · 2024 INSC 532
Arbitration and Conciliation Act, 1996-Section 11(6), 11, 21, 8, 12(2), Fourth Schedule
High Courts04 Feb 2026
Indu Dawar Vs Praveen Kumar & Ors.
Delhi High Court · (2026) 02 DEL CK 2193
Arbitration and Conciliation Act, 1996-Section 9(1)(ii)(d), 9(1)(ii)(e), 9, 21, 11, 12(2), 17
High Courts04 Feb 2026
Gaurav Kukreja Vs M/s Earthz Urban Spaces Private Limited & Ors.
Delhi High Court · (2026) 02 DEL CK 2194
Arbitration and Conciliation Act, 1996-Section 15(2), 14(1), 12(2), Fourth Schedule
High Courts04 Feb 2026
Alauddin & Ors. Vs State NCT Of Delhi & Anr.
Delhi High Court · (2026) 02 DEL CK 2063
IPC-Sections 498A, 406, 34Dowry Prohibition Act, 1961-Section 3, 4BNSS-Section 528
High Courts04 Feb 2026Allowed
Aniket Choudhary Vs State Of Nct & Anr.
Delhi High Court · (2026) 02 DEL CK 2062
Bharatiya Nyaya Sanhita (BNS), 2023-Sections 309(4), 3(5)IPC-Sections 392, 34BNSS-Section 528
High Courts04 Feb 2026
Mahesh & Ors. Vs The State NCT Of Delhi & Anr.
Delhi High Court · (2026) 02 DEL CK 2058
IPC-Sections 498-A, 406, 34BNSS-Section 528
High Courts04 Feb 2026
Shri Dhanraj Vs State NCT Of Delhi Through SHO PS Sagar Pur, Delhi
Delhi High Court · (2026) 02 DEL CK 2032
CrPC-Section 311IPC-Section 308/323
High Courts04 Feb 2026
Pankaj Mundotiya Vs State Of GNCTD
Delhi High Court · (2026) 02 DEL CK 2028
IPC-Section 420/120B/34
High Courts04 Feb 2026
Preeti Aggarwal Vs The State (GNCT Of Delhi)
Delhi High Court · (2026) 02 DEL CK 2022
IPC-Section 420/406/34Negotiable Instruments Act-Section 138
High Courts04 Feb 2026
Savitri Vs State Of Delhi
Delhi High Court · (2026) 02 DEL CK 2017
Delhi Excise Act 2009-Section 33JJ Act 2015-Section 78BNS 2023-Section 95/112
High Courts04 Feb 2026Allowed
Allied Blenders And Distillers Limited Vs Batra Breweries And Distilleries Private Limited & Ors.
Delhi High Court · (2026) 02 DEL CK 1955
Code of Civil Procedure, 1908-Section 151, Order XIIIA, XXXIX Rule 4, VII Rule 11(A)Commercial Courts Act, 2015-Order XIIIA, Rules 3 and 6(1)(a)Trade Marks Act, 1999-Section 2(zg)
High Courts04 Feb 2026Allowed
Hero Electric Vehicles Private Limited & Anr. Vs Mr. Nitish Kumar & Ors.
Delhi High Court · (2026) 02 DEL CK 1946
Copyright Act, 1957-Section 2(c)Commercial Courts Act, 2015Delhi High Court Intellectual Property Rights Division Rules, 2022-Rules 14, 27