High Courts05 Jan 2026Dismissed
Mohd Burhan & Ors. Vs Shri Triloki Nath (Since Deceased) Through Lrs & Ors.
Delhi High Court · (2026) 01 DEL CK 2146
Delhi Rent Control Act, 1958-Section 14(1)(e), 25(B), 25B(9), 14(7)Code of Civil Procedure, 1908-Section 114, Order XLVII, XLVII rule 1, 47 Rule 1Madhya Pradesh Accommodation Control Act, 1961
