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Delhi High Court judgments, 2026

7,339 judgments · page 322 of 367

High Courts05 Feb 2026Allowed

Rajesh Vs State Of Delhi

Delhi High Court · (2026) 02 DEL CK 2798

Code of Criminal Procedure, 1973-Section 374, 207, 313(1)(b), 232, 235(1)Indian Penal Code, 1860-Sections 363, 366, 376, 361, 375Protection of Children from Sexual Offences Act, 2012-Section 6, 5, 5(I)
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High Courts05 Feb 2026

Babu Yamin Vs State

Delhi High Court · (2026) 02 DEL CK 2704

Criminal Procedure Code, 1973-Section 374(2), 207, 313, 232, 164Protection of Children from Sexual Offences Act, 2012-Section 7, 8, 9(m), 10IPC-Section 354, 354D
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High Courts05 Feb 2026Allowed

Central Bureau Of Investigtation Vs Ashok Kumar Raheja

Delhi High Court · (2026) 02 DEL CK 1628

Code of Criminal Procedure, 1973- Section 91, 173, 207, 208, 227, 229, 233, 243, 173, 482Indian Penal Code, 1860- Section 120B, 420, 467, 468, 471Prevention of Corruption Act, 1988 – Section 13(1)(d), 13(2)
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