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Delhi High Court judgments, 2026

7,339 judgments · page 321 of 367

High Courts06 Feb 2026Allowed

Ajay Prasad Vs State Nct Of Delhi

Delhi High Court · (2026) 02 DEL CK 1640

Code of Criminal Procedure, 1973- Section 164, 207, 222(2), 232, 235(1), 313, 313(1)(b), 374, 428Indian Penal Code, 1860- Section 354A, 354A(1), 354D, 506Protection of Children from Sexual Offences Act, 2012- Section 11, 12, 42
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High Courts05 Feb 2026Dismissed

State Vs Ritu Raj Thakur

Delhi High Court · (2026) 02 DEL CK 2407

Code of Criminal Procedure, 1973-Section 378 (1), 176, 313, 161Indian Penal Code, 1860-Section 498A, 306, 304B, 107, 114Evidence Act-Section 65B(4), 65B(2), 65B, 113A
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High Courts05 Feb 2026

Amit Gupta Vs Kiran Devi & Anr.

Delhi High Court · (2026) 02 DEL CK 2426

Arbitration and Conciliation Act, 1996-Section 37, 34, 34(2), 29A, 16(1), 16(1)(a), 16(1)(b), 36Indian Stamp Act, 1899-Sections 33, 35 and 38
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High Courts05 Feb 2026

Mohd. Salman Vs State

Delhi High Court · (2026) 02 DEL CK 2877

Code of Criminal Procedure-Section 374(2), 383, 313(1)(b), 232Indian Penal Code-Sections 394, 411, 392, 34
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