High Courts03 Feb 2026Allowed
Aryan Bagga Vs The State NCT Of Delhi & Ors.
Delhi High Court · (2026) 02 DEL CK 2097
IPC-Section 279, 337Cr.P.C.-Section 251BNSS-Section 528
COURT ARCHIVE
Delhi High Court judgments, 2026
7,339 judgments · page 327 of 367
High Courts03 Feb 2026
Rajeev Gupta & Anr. Vs M/S Fashion Makers Group
Delhi High Court · (2026) 02 DEL CK 2094
Negotiable Instruments Act, 1881-Section 138Indian Penal Code-Section 174CrPC-Section 267
High Courts03 Feb 2026Allowed
Subhash Chand Alias Subhash Chander & Ors. Vs State NCT Of Delhi & Anr.
Delhi High Court · (2026) 02 DEL CK 2092
IPC-Sections 498A, 406, 377, 34BNSS-Section 528
High Courts03 Feb 2026
Union Of India Through Ministry Of Defecne Vs Naik Dilwar Singh (Retired)
Delhi High Court · (2026) 02 DEL CK 1953
Constitution of India-Article 226Entitlement Rules for Casualty Pensionary Awards, 1982Entitlement Rules for Casualty Pensionary Awards to Armed Forces Personnel, 2008
High Courts03 Feb 2026
Varun Kumar Singh Vs State (Sho Rajinder Nagar)
Delhi High Court · (2026) 02 DEL CK 1978
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 482Indian Penal Code, 1860-Section 363, 366A, 376POCSO Act, 2012-Section 4, 6, 29
High Courts03 Feb 2026
Hanumant Lal Patel & Ors. Vs Union Of India & Ors.
Delhi High Court · (2026) 02 DEL CK 1990
Constitution of India-Article 226, 227, 32Civil Services Examination Rules, 2023-Part B of Section III
High Courts03 Feb 2026
Yangtze Memory Technologie Co Ltd Vs Union Of India & Anr.
Delhi High Court · (2026) 02 DEL CK 2295
Indian Patents Act, 1970-Section 11B, 10(5), 10(4)(c), 16, 16(1), 16(3), 59, 2(1)(j), 43, 43(1)Indian Patent Rules, 2003-Rules 138/137
High Courts03 Feb 2026
Union Of India & Ors. Vs Ex Sgt Ajay Khurana
Delhi High Court · (2026) 02 DEL CK 2296
Constitution of India-Article 226Entitlement Rules for Casualty Pensionary Awards, 1982Entitlement Rules for Casualty Pensionary Awards to Armed Forces Personnel, 2008
High Courts03 Feb 2026Dismissed
Yangtze Memory Technologie Co Ltd Vs Union Of India & Anr
Delhi High Court · (2026) 02 DEL CK 1621
Indian Patents Act, 1970- Section 10(4)(c), 10(5), 11B, 16, 16(1), 16(3), 43, 59
High Courts03 Feb 2026Dismissed
Ashok Kumar Singh & Ors. Vs Dhrub Prasad Singh
Delhi High Court · (2026) 02 DEL CK 1612
Constitution of India, 1950-Article 227
High Courts03 Feb 2026Allowed
Cottage Industries Exposition Ltd. Vs Dinesh Dayal & Ors.
Delhi High Court · (2026) 02 DEL CK 1611
Civil Procedure Code, 1908- Section 34, Order 13A, Order 13A Rule 3Transfer of Property Act, 1882- Section 106
High Courts03 Feb 2026Dismissed
M/s L And D JV Vs Container Corporation Of India Ltd
Delhi High Court · (2026) 02 DEL CK 1610
Civil Procedure Code, 1908- Order 41 Rule 1Arbitration and Conciliation Act, 1996- Section 34
High Courts03 Feb 2026Disposed Of
M/s Agarwal Associates (Promoters) Ltd Vs M/s Sharda Developers
Delhi High Court · (2026) 02 DEL CK 1609
Constitution of India, 1950-Article 226, 227Civil Procedure Code, 1908- Section 151,Arbitration and Conciliation Act, 1996- Section 16, 29, 34, 37
High Courts03 Feb 2026Dismissed
Sahil Wajid Vs State Govt. Of Nct Of Delhi And Anr
Delhi High Court · (2026) 02 DEL CK 1608
Constitution of India, 1950-Article 22, 22(1)Bharatiya Nagarik Suraksha Sanhita, 2023- Section 47, 175, 480, 528Code of Criminal Procedure, 1973- Section 50, 82, 84, 156(3), 173(8), 439, 482
High Courts03 Feb 2026Disposed Of
Rajeev Gupta & Anr. Vs M/s Fashion Makers Group
Delhi High Court · (2026) 02 DEL CK 1607
Bharatiya Nagarik Suraksha Sanhita, 2023- Section 349Code of Criminal Procedure, 1973- Section 267Indian Penal Code, 1860- Section 174
High Courts03 Feb 2026Allowed
Amit Gulia Vs State Govt Of Nct Of Delhi
Delhi High Court · (2026) 02 DEL CK 1606
Maharashtra Control of Organised Crime Act, 1999- Section 3(1), 3(4)
High Courts03 Feb 2026Allowed
Rahul Vs Union Of India
Delhi High Court · (2026) 02 DEL CK 1605
Railways Act, 1989- Section 123(c)(2), 124A, 124A(d)
High Courts03 Feb 2026Allowed
Comptroller And Auditor General Of India & Anr Vs Manoj Kumar
Delhi High Court · (2026) 02 DEL CK 1604
Constitution of India, 1950-Article 136, 226, 227Central Civil Services (Conduct) Rules, 1964- Rule 3(1)(i), 3(1)(iii)Central Civil Services (Pension) Rules, 1972- 19(1)(ii), 38
High Courts03 Feb 2026Disposed Of
Oriental Insurance Co Ltd Vs Manoj Jain & Ors
Delhi High Court · (2026) 02 DEL CK 1603
Indian Penal Code, 1860- Section 279, 338
High Courts03 Feb 2026Disposed Of
Chandeshwar Alias Sunil Vs State Nct Of Delhi
Delhi High Court · (2026) 02 DEL CK 1602
Indian Penal Code, 1860- Section 34, 75, 328, 379, 411