High Courts02 Feb 2026
Surjeet Singh Choudhary Vs State
Delhi High Court · (2026) 02 DEL CK 2861
Prevention of Corruption Act, 1947-Section 7, 13, 13(1)(d), 13(2), 27Code of Criminal Procedure, 1973-Section 374, 207, 313, 232
COURT ARCHIVE
Delhi High Court judgments, 2026
7,339 judgments · page 329 of 367
High Courts02 Feb 2026
Lovelesh Singhal Vs Central Borad Of Indirect Taxes & Customs & Ors.
Delhi High Court · (2026) 02 DEL CK 2787
Central Goods and Services Tax Act, 2017-Section 2(16), 2(25), 2(91), 5(2), 70, 168(1), 168(2)Integrated Goods and Services Tax Act, 2017-Section 20Central Boards of Revenue Act, 1963
High Courts02 Feb 2026
Suresh Babu Vs Government Of NCT Of Delhi & Ors.
Delhi High Court · (2026) 02 DEL CK 2789
High Courts02 Feb 2026
Manoj Kumar Vs C.B.I.
Delhi High Court · (2026) 02 DEL CK 2797
Prevention of Corruption Act, 1947-Section 27, 7, 13(1)(d) read with 13(2), 20Code of Criminal Procedure, 1973-Section 374, 207, 313, 232, 170, 161, 162(1)Evidence Act-Section 145
High Courts02 Feb 2026
Ashok Kumar @ Ak Vs State
Delhi High Court · (2026) 02 DEL CK 2692
Code of Criminal Procedure, 1973-Section 374(2), 313, 232Protection of Children from Sexual Offences Act, 2012-Section 6, 10, 5Indian Penal Code, 1860-Section 376 (2) (f) and (i), 354
High Courts02 Feb 2026
Meet Bhadresh Shah Vs All India Institute Of Medical Sciences & Ors.
Delhi High Court · (2026) 02 DEL CK 2700
Constitution of India-Article 14, 16PGME regulations, 2023-Regulation 2.1
High Courts02 Feb 2026
Zreyah Semiconductors Pvt. Ltd. Vs OYO Hotels And Homes Pvt. Ltd.
Delhi High Court · 2026 INSC 76
Arbitration and Conciliation Act, 1996-Section 34, 28(3)
High Courts02 Feb 2026
M/S Jay Fe Cylinders Ltd. Vs Manish Jain
Delhi High Court · 2024 INSC 292
Arbitration & Conciliation Act, 1996-Section 34, 31(3), 28(1)(a) and 28(3)Companies Act, 1956
High Courts02 Feb 2026
Suresh Sharma Vs Krishan Lal Thukral
Delhi High Court · (2026) 02 DEL CK 2388
Code of Civil Procedure, 1908-Order VII Rule 11, XXXIX Rules 1 and 2, XXXIX Rule 3, XXXIX Rule 4Commercial Courts Act-Section 12ATrade Marks Act, 1999
High Courts02 Feb 2026
Richa Soni Vs Utkarsh Soni
Delhi High Court · (2026) 02 DEL CK 2804
Family Courts Act, 1984-Section 19(1)Code of Civil Procedure, 1908-Order IX Rule 13, Section 151Hindu Marriage Act, 1955-Section 9
High Courts02 Feb 2026
National Highways Authority Of India Vs IRB Goa Tollway Private Ltd.
Delhi High Court · (2026) 02 DEL CK 2201
Code of Civil Procedure, 1908-Section 151, Order XXI, XXI Rule 1, XXIVArbitration & Conciliation Act, 1996-Section 34, 36, 37
High Courts02 Feb 2026Dismissed
ONGC Tripura Power Company Ltd Vs O And M Solutions Pvt Ltd
Delhi High Court · (2026) 02 DEL CK 2173
Arbitration and Conciliation Act, 1996-Section 11(6), 21, 11, 7(1), 16Micro, Small and Medium Enterprises Development Act, 2006-Section 18(1), 8, 11, 18Central Goods and Services Tax Act, 2017-Section 2(119)
High Courts02 Feb 2026
Smt Irshad Begum & Anr. Vs Sh Pappu & Ors.
Delhi High Court · (2026) 02 DEL CK 2064
High Courts02 Feb 2026
Anchal Dubey & Anr. Vs State Govt. Of NCT Of Delhi
Delhi High Court · (2026) 02 DEL CK 2031
High Courts02 Feb 2026Allowed
Pradeep Kanojia Vs State Of NCT Of Delhi & Ors.
Delhi High Court · (2026) 02 DEL CK 2029
BNS, 2023-Sections 118(1)/3(5), 109(1)/3(5), 118(2)/3(5)IPC-Sections 324/34, 307/34BNSS-Section 528
High Courts02 Feb 2026
Anil Mithas Vs Mrs Sudha Banga & Ors.
Delhi High Court · (2026) 02 DEL CK 2027
Negotiable Instruments Act, 1881-Section 138
High Courts02 Feb 2026Allowed
Shri Ashish Kashyap & Anr. Vs State N.C.T. Of Delhi & Anr.
Delhi High Court · (2026) 02 DEL CK 2025
Indian Penal Code-Sections 498A, 406, 34Bharatiya Nagarik Suraksha Sanhita-Section 528
High Courts02 Feb 2026Allowed
Bhagat Singh & Ors. Vs State Nct Of Delhi & Anr.
Delhi High Court · (2026) 02 DEL CK 2023
IPC-Sections 498A, 406, 34BNSS-Section 528
High Courts02 Feb 2026Allowed
Mohan Yadav @ Mohan Singh & Ors. Vs State & Anr.
Delhi High Court · (2026) 02 DEL CK 2021
IPC-Sections 498-A, 406, 34Dowry Prohibition Act, 1961-Section 3, 4BNSS-Section 528