High Courts09 Dec 2025Allowed
Pradeep Kumar Jain Vs Registrar Of Companies Through Assistant Registrar Of Companies
Delhi High Court · (2025) 12 DEL CK 3575
Companies Act, 2013-Section 165(3), 165(3)(a), 165(4), 165(6)
COURT ARCHIVE
Delhi High Court judgments, 2025
8,562 judgments · page 39 of 429
High Courts09 Dec 2025Disposed Of
Mrs. Bimal Gupta Vs Mrs. Vaneeta
Delhi High Court · (2025) 12 DEL CK 3570
Arbitration and Conciliation Act, 1996-Section 7, 8, 11, 11(6), 11(6A), 12(2), 16, 372015 Amendment Act
High Courts09 Dec 2025Disposed Of
M/s Berkley Lifestyle Brands Private Limited Vs M/s Raj Builders Private Limited
Delhi High Court · (2025) 12 DEL CK 3559
Arbitration and Conciliation Act, 1996-Section 34, 37, 11, 12 (2)Code of Civil Procedure, 1908-Order 2 Rule 2
High Courts09 Dec 2025Disposed Of
Anil Khubchandani Vs Apollo Green Energy Ltd.
Delhi High Court · (2025) 12 DEL CK 3555
Arbitration and Conciliation Act, 1996-Section 11, 12 (2)
High Courts09 Dec 2025Allowed
Minor S Thr Her Mother M Vs The State Of NCT Of Delhi & Anr
Delhi High Court · (2025) 12 DEL CK 3553
Medical Termination of Pregnancy Act, 1971-Section 3, 3(1), 3(2), 3(2)(i), 3(2A), 3(2B), 3(2C), 3(3), sub-section (4), Explanation 1, Explanation 2, clause (a), (b)MTP Amendment Act, 2021Indian Penal Code (45 of 1860)
High Courts09 Dec 2025
Sh. Davesh Singh Vs Sh. Hawaldar Singh & Ors.
Delhi High Court · (2025) 12 DEL CK 3549
High Courts09 Dec 2025Dismissed
Mulakh Raj Dua Vs The State, Govt. Of N.C.T. Of Delhi & Anr.
Delhi High Court · (2025) 12 DEL CK 3533
Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI Act)-Section 17Maharashtra Stamp Act, 1958-Section 52Indian Stamp Act, 1899-Section 54, 53(c)
High Courts09 Dec 2025Partly Allowed
Ms. Rajni Saini & Ors. Vs State Council Of Educational Research And Training
Delhi High Court · 2024 INSC 847
Constitution of India-Article 14, 16SCERT Delhi Academic Posts (Assistant Professor) SCERT and DIET Regulations, 2019-Clause 5UGC Regulations, 2018
High Courts09 Dec 2025Disposed Of
Maddipatla Surya Prakash Vs Union Of India & Ors.
Delhi High Court · (2025) 12 DEL CK 3517
High Courts09 Dec 2025Disposed Of
Ex Cpl Rupi Reddy Raji Reddy Vs Union Of India & Ors.
Delhi High Court · (2025) 12 DEL CK 3516
High Courts09 Dec 2025Dismissed
Vijay Khatri Vs Union Of India & Anr.
Delhi High Court · (2025) 12 DEL CK 3502
Right to Information Act, 2005
High Courts09 Dec 2025Dismissed
Veerpal Singh Vs D.G., C.I.S.F. & Ors
Delhi High Court · (2025) 12 DEL CK 3491
High Courts09 Dec 2025Disposed Of
Naresh Kumar Vs Union Of India & Anr.
Delhi High Court · (2025) 12 DEL CK 3481
Border Security Force Rules, 1969-Rule 10(3)
High Courts09 Dec 2025Allowed
Bhim Singh Kothari & Ors. Vs Union Of India & Ors.
Delhi High Court · (2025) 12 DEL CK 3480
High Courts09 Dec 2025Dismissed
Mahender Singh Vs State (NCT of Delhi) & Ors.
Delhi High Court · (2025) 12 DEL CK 3475
Criminal Procedure Code-Section 482, 200, 203, 202, 156(3)IPC-Section 420, 465, 466, 467, 468, 471, 474, 34
High Courts09 Dec 2025Allowed
Union Of India & Ors. Vs Shri Durga Dutt Saini
Delhi High Court · (2025) 12 DEL CK 3472
Administrative Tribunals Act, 1985-Section 19Central Civil Services (Revised Pay) Rules, 2008-Rule 7CCS(RP) Rules, 2016-Rule 8, 13
High Courts09 Dec 2025Disposed Of
Jogender Prasad Fentmar Vs Union Of India & Ors.
Delhi High Court · (2025) 12 DEL CK 3469
CCS (Conduct) Rules, 1964-Rule 3, sub-rule 1(i) and (iii)Evidence Act
High Courts09 Dec 2025Disposed Of
Mukandi Lal Vs Union Of India & Ors.
Delhi High Court · (2025) 12 DEL CK 3467
High Courts09 Dec 2025Disposed Of
Braham Prakash Prop. Of M/s Shri Shyam Trading Co. Vs Additional Commissioner, Adjudication, CGST Delhi North & Ors.
Delhi High Court · (2025) 12 DEL CK 3457
CGST Act-Section 16, 107, 122(1), 122(3)Constitution of India-Article 226
High Courts09 Dec 2025Disposed Of
Sh. Ankur Jain Vs Smt. Swati Jain
Delhi High Court · (2025) 12 DEL CK 3456
Code of Criminal Procedure, 1973-Section 125, 127