High Courts09 Dec 2025Disposed Of
Sahiba Sodhi Vs The State NCT Of Delhi & Anr.
Delhi High Court · (2025) 12 DEL CK 3454
Protection of Women from Domestic Violence Act, 2005-Section 12, 29, 23, 19(1)(f), 19Cr.P.C.-Section 340HMA-Section 24
COURT ARCHIVE
Delhi High Court judgments, 2025
8,562 judgments · page 40 of 429
High Courts09 Dec 2025Disposed Of
Sayara Vs Commissioner Of Customs
Delhi High Court · (2025) 12 DEL CK 3453
Customs Act, 1962-Section 111, 112Baggage Rules, 2016
High Courts09 Dec 2025Disposed Of
M/S NBCC (India) Limited Vs Additional Commissioner CGST Delhi South
Delhi High Court · (2025) 12 DEL CK 3450
CGST Act, 2017-Section 86
High Courts09 Dec 2025
The New India Assurance Co Ltd Vs Vidhyawati & Ors
Delhi High Court · (2025) 12 DEL CK 3790
High Courts09 Dec 2025Dismissed
Akhtarul Seikh Vs State NCT Of Delhi
Delhi High Court · (2025) 12 DEL CK 3444
Narcotic Drugs and Psychotropic Substances Act, 1985-Sections 21/22/29, 50, 67, 37Indian Penal Code, 1860-Section 174A
High Courts09 Dec 2025Disposed Of
Sunil Kumar Vs State Of NCT Delhi
Delhi High Court · (2025) 12 DEL CK 3443
Bharatiya Nyaya Sanhita, 2023-Section 303(2), 316(4), 3(5)
High Courts09 Dec 2025Dismissed
Prabhat Kumar Vs The State Of Govt. NCT Of Delhi & Anr.
Delhi High Court · (2025) 12 DEL CK 3442
Indian Penal Code, 1860-Section 498A, 406, 377, 376, 506BNSS-Section 180, 183, 94
High Courts09 Dec 2025Dismissed
The State Vs Bharat
Delhi High Court · (2025) 12 DEL CK 3427
Code of Criminal Procedure-Section 378(1), 164, 313Indian Penal Code, 1860-Sections 354A, 354D, 323, 341, 506, 354
High Courts09 Dec 2025Disposed Of
Al Rifai Haj Umrah Service Vs Union Of India
Delhi High Court · (2025) 12 DEL CK 3426
High Courts09 Dec 2025Disposed Of
Daya Shankar Karamvir Vs Union Of India & Ors.
Delhi High Court · (2025) 12 DEL CK 3418
High Courts09 Dec 2025Partly Allowed
Joginder Vs State (NCT Of Delhi)
Delhi High Court · (2025) 12 DEL CK 3786
Code of Criminal Procedure, 1973-Section 374(2), 313Indian Penal Code, 1860-Section 376
High Courts09 Dec 2025Disposed Of
Shubham Verma Vs Centre For Development Of Telematics C Dot & Ors.
Delhi High Court · (2025) 12 DEL CK 3782
High Courts09 Dec 2025Allowed
Moilunlal Vs Union Of India & Ors.
Delhi High Court · (2025) 12 DEL CK 3781
High Courts09 Dec 2025Allowed
M/S Ananyaa Space Design And Consultants & Anr. Vs M/S Ranjit Interior
Delhi High Court · (2025) 12 DEL CK 3778
Constitution of India-Article 227CPC-Order XI Rule 1(10), XII Rule 8
High Courts09 Dec 2025Allowed
Deepak Vs The State (Govt. Of NCT Of Delhi)
Delhi High Court · (2025) 12 DEL CK 3774
Narcotic Drugs and Psychotropic Substances Act, 1985-Sections 15, 25, 29, 37, 52ABharatiya Nagarik Suraksha Sanhita, 2023
High Courts09 Dec 2025Allowed
Kailash Shankar Alias Rahul Vs State Govt. Of NCT Of Delhi & Anr.
Delhi High Court · (2025) 12 DEL CK 3771
Indian Penal Code, 1860-Sections 328, 376Code of Criminal Procedure, 1973-Sections 227, 228, 164
High Courts09 Dec 2025Dismissed
Vinod Saxena & Anr. Vs Anjana
Delhi High Court · (2025) 12 DEL CK 3770
Delhi Rent Control Act 1958-Section 25-B(8), 14(1)(e), 14(7)
High Courts09 Dec 2025Partly Allowed
Joginder Vs State (Nct Of Delhi)
Delhi High Court · (2025) 12 DEL CK 1781
Code of Criminal Procedure, 1973- Section 313, 374(2)Indian Penal Code, 1860- Section 376
High Courts09 Dec 2025Dismissed
Mulakh Raj Dua Vs State, Govt. Of N.C.T. Of Delhi & Anr.
Delhi High Court · (2025) 12 DEL CK 1780
Indian Stamp Act, 1899- Section 53(c), 54Maharashtra Stamp Act, 1958- Section 52Securitisation And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002- Section 17