High Courts07 Jan 2025Allowed
M/s K. K. Spun India Pvt Limited & Anr Vs M/s Regal Enterprises
Delhi High Court · (2025) 01 DEL CK 1648
Constitution of India, 1950 - Article 227Code of Civil Procedure, 1908 - Order 15A Rule 3, Order 15A Rule 6, Order 15A Rule 8