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Delhi High Court judgments, 2025

8,574 judgments · page 38 of 429

High Courts10 Dec 2025Allowed

Shri J K Tyagi & Anr. Vs Jai Bhagwan & Anr.

Delhi High Court · (2025) 12 DEL CK 3787

Code of Criminal Procedure, 1973-Section 482, 156(1), 155(2)Indian Penal Code, 1860-Section 468, 120B, 193, 420, 465, 471, 463, 464, 467, 417, 24, 25, 415Constitution of India-Article 226, 227
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High Courts10 Dec 2025Dismissed

Ashan Ur Rab And Ors Vs CIPI And Anr

Delhi High Court · (2025) 12 DEL CK 1772

Constitution of India, 1950- Article 226Enemy Property Act, 1968- Section 5, 6, 12, 18, 24Defence of India Rules, 1962- Rule 133 (I)(l), 133(R), 133V(1)
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High Courts10 Dec 2025Dismissed

Harminder Singh Bakshi Vs State & Ors

Delhi High Court · (2025) 12 DEL CK 1769

Code of Civil Procedure, 1908- Section 151, Order 22 Rule 10Indian Succession Act, 1925- Section 237, 299Evidence Act, 1872- Section 65, 65(c)
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High Courts10 Dec 2025Dismissed

Munna @ Manoj Kumar Vs Ram Narain

Delhi High Court · (2025) 12 DEL CK 1767

Constitution of India, 1950- Article 227Delhi Rent Control Act, 1958- Section 14(1)(c), 14(5)General Clauses Act, 189- Section 27
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