High Courts10 Dec 2025Dismissed
Gp Capt Tarun Saha Vs Director General Border Security Force & Ors.
Delhi High Court · (2025) 12 DEL CK 3495
BSF Air Wing (Group „A‟ Officers Combatised Posts) Recruitment Rules, 2011Constitution of India-Article 14
COURT ARCHIVE
Delhi High Court judgments, 2025
8,574 judgments · page 37 of 429
High Courts10 Dec 2025Dismissed
Harminder Singh Bakshi Vs State & Ors.
Delhi High Court · (2025) 12 DEL CK 3488
Indian Succession Act, 1925-Section 299, 237Code of Civil Procedure, 1908-Section 151, Order 22 Rule 10Evidence Act-Section 65, 65(a), 65(c), 66, 74
High Courts10 Dec 2025Disposed Of
Joginder Vs State
Delhi High Court · (2025) 12 DEL CK 3487
IPC-Section 392/34, 397, 411Arms Act, 1959-Section 25Cr.P.C.-Section 428, 313
High Courts10 Dec 2025
Ragte Arjun Yallappa Vs Staff Selection Commission & Ors
Delhi High Court · (2025) 12 DEL CK 3479
High Courts10 Dec 2025Dismissed
Zakaria Ahmed Vs Union Of India & Ors.
Delhi High Court · (2025) 12 DEL CK 3477
High Courts10 Dec 2025Allowed
Mohd. Abbas Vs State (CBI)
Delhi High Court · (2025) 12 DEL CK 3474
Prevention of Corruption Act, 1988-Section 7, 13(1)(d), 13(2), 13, 13(1)(d)(i), 13(1)(d)(ii), 20(1), 20, 5(1)(d)
High Courts10 Dec 2025Allowed
Govt Of NCT Of Delhi & Anr. Vs Krishna Pal
Delhi High Court · (2025) 12 DEL CK 3463
High Courts10 Dec 2025Dismissed
Shantanu Prakash Vs CBI & Ors.
Delhi High Court · (2025) 12 DEL CK 3462
Code of Criminal Procedure, 1973-Section 91, 173, 207, 482Insolvency and Bankruptcy Code, 2016-Section 10, 17IPC-Section 120B, 406, 420
High Courts10 Dec 2025Dismissed
Onkar Singh Vs Union Of India & Ors.
Delhi High Court · (2025) 12 DEL CK 3461
Fundamental Rules-Rule 27
High Courts10 Dec 2025Disposed Of
Kanchan Lal Agrawal Vs Commissioner Of Customs
Delhi High Court · (2025) 12 DEL CK 3455
Customs Act, 1962-Section 130, 111(d), 115, 112(b), 129-EConstitution of India-Article 226
High Courts10 Dec 2025Disposed Of
Darshan Mohar Vs State Of NCT Of Delhi & Anr.
Delhi High Court · (2025) 12 DEL CK 3452
Indian Penal Code, 1860-Section 376, 376(2)(f), 506Prevention of Children from Sexual Offences Act, 2012-Section 3, 5, 5(n), 6, 7, 9, 29, 30Code of Criminal Procedure, 1973-Section 164, 280, 311, 313
High Courts10 Dec 2025Allowed
Ved Prakash Maurya Vs State Of Delhi
Delhi High Court · (2025) 12 DEL CK 3446
Prevention of Corruption Act, 1988-Section 7, 13, 13(1)(d), 13(2), 20Cr.P.C.-Section 313
High Courts10 Dec 2025Allowed
Raghvendra Singh & Anr. Vs Union Public Service Commission & Anr.
Delhi High Court · (2025) 12 DEL CK 3445
Constitution of India-Article 226, 14, 16(4), 15(4), 14(4), 15, 16, 39-ACAPF (AC) Examination Rules-Rule 21.2, 5
High Courts10 Dec 2025Disposed Of
Raju Sharma & Ors. Vs Union Of India & Ors.
Delhi High Court · (2025) 12 DEL CK 3440
Constitution of India-Article 14, 16, 21Central Civil Service (Revised Pay) Rules, 2008-Rule 7, 8, Section II of Part A of the First ScheduleSashastra Seema Bal Rules, 2009-Rule 8
High Courts10 Dec 2025Allowed
Chandra Pal Singh & Ors. Vs Union Of India & Ors.
Delhi High Court · (2025) 12 DEL CK 3438
Constitution of India-Article 226, 14 and 16Ministry of Home Affairs, Border Security Force, Radio Operator and Radio Mechanic (Non-Gazetted) Cadre Recruitment Rules, 2018-Rule 8, 8(3), 9(1) and (2)Recruitment Rules, 1999-Rule 8(1) and (2)
High Courts10 Dec 2025Disposed Of
Rahul Vs The State (Govt Of NCT Of Delhi)
Delhi High Court · (2025) 12 DEL CK 3789
Limitation Act, 1963-Section 5Indian Penal Code, 1860-Sections 392, 397, 34, 120-B and 120Arms Act, 1959-Sections 25 and 39
High Courts10 Dec 2025Disposed Of
AKC Retailers Private Limited Vs Income Tax Officer & Anr.
Delhi High Court · (2025) 12 DEL CK 3437
Constitution of India-Article 226/227Income Tax Act, 1961-Section 148, 148A(b), 148A(d), 149 (proviso and 3rd proviso), 151, 153CTOLA
High Courts10 Dec 2025Disposed Of
Parwez Khan Vs Shabnam Ara & Anr.
Delhi High Court · (2025) 12 DEL CK 3435
Cr.P.C.-Section 125
High Courts10 Dec 2025Dismissed
Dhruv Kapoor Vs Alka Yadav
Delhi High Court · (2025) 12 DEL CK 3788
Protection of Women from Domestic Violence Act, 2005-Section 12, 23, 29, 19
High Courts10 Dec 2025Disposed Of
The New India Assurance Co. Ltd. Vs Nirmla & Ors
Delhi High Court · (2025) 12 DEL CK 3434
Indian Penal Code, 1860-Sections 279, 304ACentral Motor Vehicles Rules, 1989-Rule 2(b)Motor Vehicles Act, 1988-Section 147