High Courts09 Dec 2025Dismissed
State Vs Bharat
Delhi High Court · (2025) 12 DEL CK 1779
Code of Criminal Procedure, 1973- Section 164, 313, 378(1)Indian Penal Code, 1860- Section 323, 341, 354, 354A, 354D, 506
COURT ARCHIVE
Delhi High Court judgments, 2025
8,562 judgments · page 41 of 429
High Courts09 Dec 2025Dismissed
Mahender Singh Vs State ( Nct Of Delhi) & Ors
Delhi High Court · (2025) 12 DEL CK 1778
Code of Criminal Procedure, 1973- Section 156(3), 200, 202, 203, 482Indian Penal Code, 1860- Section 34, 420, 465, 466, 467, 468, 471, 474
High Courts09 Dec 2025Allowed
M/s Ananyaa Space Design And Consultants & Anr. Vs M/s Ranjit Interior
Delhi High Court · (2025) 12 DEL CK 1777
Constitution of India, 1950- Article 227Code of Civil Procedure, 1908- Order 11 Rule 1(10), Order 12 Rule 8
High Courts09 Dec 2025Disposed Of
Sh. Davesh Singh Vs Sh. Hawaldar Singh And Ors
Delhi High Court · (2025) 12 DEL CK 1776
High Courts09 Dec 2025Allowed
Arjun Vs State (Govt. Of Nct Of Delhi)
Delhi High Court · (2025) 12 DEL CK 1775
Narcotic Drugs and Psychotropic Substances Act, 1985- Section 15, 25, 29, 37, 52A
High Courts09 Dec 2025Allowed
Deepak Vs State (Govt. Of Nct Of Delhi)
Delhi High Court · (2025) 12 DEL CK 1774
Narcotic Drugs and Psychotropic Substances Act, 1985- Section 15, 25, 29, 37, 52A
High Courts08 Dec 2025
Union Of India & Ors. Vs Ex Sub Asok M S No JC 763698H
Delhi High Court · (2025) 12 DEL CK 3869
High Courts08 Dec 2025Dismissed
Jamil Ahmed & Anr. Vs State Govt. Of NCT Of Delhi & Ors.
Delhi High Court · (2025) 12 DEL CK 3867
Constitution of India-Article 226, 14, 15, 21B.N.S.S.-Section 528BNS-Section 287
High Courts08 Dec 2025Allowed
Ranjeeta Rajput Vs Virender Jain
Delhi High Court · (2025) 12 DEL CK 3866
Delhi Rent Control Act, 1958-Section 14(1)(e), 14(7)
High Courts08 Dec 2025Allowed
Sukhbir Singh @ Babbal Vs State Of NCT Of Delhi
Delhi High Court · (2025) 12 DEL CK 3865
Constitution of India-Articles 226, 227Code of Criminal Procedure, 1973-Section 482, 107, 151Delhi Police Act, 1978-Sections 47, 50(1), 51
High Courts08 Dec 2025Dismissed
Mrs. Amardeep Kaur Vs Mr. Parminder Singh & Anr.
Delhi High Court · (2025) 12 DEL CK 3863
Code of Civil Procedure, 1908-Order VII Rule 11(d), VII Rule 11, 7 Rule 11, 7 Rule 11(a) and (d), 10Limitation Act, 1963-Article 110
High Courts08 Dec 2025Allowed
Rahul Gupta @ Ganja Vs State Of NCT Delhi
Delhi High Court · (2025) 12 DEL CK 3797
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483Indian Penal Code, 1860-Section 379, 392, 397, 34
High Courts08 Dec 2025Disposed Of
Green Infra Solar Generation Ltd Vs Sastha Solar Solutions Through Its Prop. Namely Mr Mayur Rahul
Delhi High Court · (2025) 12 DEL CK 3796
Arbitration and Conciliation Act, 1996-Section 7, 8, 11, 11(5), 11(6), 11(6-A), 12(2), 16, 37The 2015 Amendment Act
High Courts08 Dec 2025Allowed
Sunil Bihari Alias Shakti Singh Vs The State (NCT Of Delhi)
Delhi High Court · (2025) 12 DEL CK 3793
Indian Penal Code, 1860-Section 302, 34, 120B, 201
High Courts08 Dec 2025Dismissed
New Delhi Municipal Council Vs Sh Surinder Bajaj & Anr.
Delhi High Court · (2025) 12 DEL CK 3857
New Delhi Municipal Council Act, 1994-Section 72, 110
High Courts08 Dec 2025Allowed
Kunal Kumar Gupta Vs State Govt. Of NCT Of Delhi & Anr.
Delhi High Court · (2025) 12 DEL CK 3855
Bharatiya Nyaya Sanhita, 2023-Sections 69, 351Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528Code of Criminal Procedure, 1973-Section 482, 320
High Courts08 Dec 2025Allowed
Harish Kumar & Ors. Vs State NCT Of Delhi & Anr.
Delhi High Court · (2025) 12 DEL CK 3851
Indian Penal Code, 1860-Sections 498A, 406, 34Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528Code of Criminal Procedure, 1973-Section 482, 320
High Courts08 Dec 2025Dismissed
Kavita Sharma & Ors. Vs Kanta Sharma & Anr.
Delhi High Court · (2025) 12 DEL CK 3837
Code of Civil Procedure-Order XII Rule 6, XII Rule 6(1), XII Rule 6(2), XII Rule 1, 8, 8 Rule 5, 6 Rule 1, 6 Rule 4Evidence Act-Section 58West Bengal Premises Tenancy Act, 1997-Section 2(g)
High Courts08 Dec 2025Disposed Of
Hero Investcorp Pvt. Ltd. & Anr. Vs Kartar Industries Through Its Proprietor Seema Sood
Delhi High Court · (2025) 12 DEL CK 3835
Code of Civil Procedure, 1908-Order XXXIX Rule 2A
High Courts08 Dec 2025Disposed Of
Eastern Broadcast Solutions Pvt. Ltd & Ors. Vs The Commissioner Of Customs (Import) & Ors.
Delhi High Court · (2025) 12 DEL CK 3834
Companies Act, 1956Customs Act, 1962-Section 127A, 127C(5), 112 (a) & (b), 147, 127HSEZ Rules-Rule 50(1)(b)