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Delhi High Court judgments, 2021

3,070 judgments · page 72 of 154

High Courts05 Jul 2021

Pawan Kumar Gupta Vs Rural Medicare Society

Delhi High Court · (2021) 07 DEL CK 0027

Code Of Civil Procedure, 1908 — Section 100, 100(1), 151, Order 12 Rule 6, Order 41 Rule 27Delhi Municipal Corporation Act, 1957 — Section 507(a)Delhi Rent Control Act, 1958 — Section 1(2), 50
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High Courts05 Jul 2021Allowed

Coforge Limited (Formerly Known As Niit Technologies Ltd) Vs ACIT

Delhi High Court · (2021) 07 DEL CK 0026

Income Tax Rules, 1962 — Rule 8D, 8D(1), 8D(1)(a), 8D(2), 8D(2)(iii), 8D(iii)Income Tax Act, 1961 — Section 10B, 14A, 14A(2), 14A(3), 35D, 35DD, 36(1)(iii), 80AA, 80M, 80M(1), 113, 115JB, 143, 143(3), 144, 147, 154, 158BC, 171, 171(6), 171(7), 254
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High Courts05 Jul 2021Disposed Of

Imran Vs Nct Delhi State

Delhi High Court · (2021) 07 DEL CK 0024

Indian Penal Code, 1860 — Section 34, 120B, 147, 148, 149, 153A, 302, 505Code Of Criminal Procedure, 1973 — Section 161
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High Courts05 Jul 2021Dismissed

Saurabh Bali Vs State

Delhi High Court · (2021) 07 DEL CK 0007

Code Of Criminal Procedure, 1973 — Section 161, 164, 167(2), 173, 173(1), 173(1)(A), 173(2), 173(2)(i)(a), 173(2)(i)(b), 173(2)(i)(c), 173(2)(i)(d), 173(2)(i)(e), 173(2)(i)(f), 173(2)(i)(g), 173(5), 173(8), 190(1)(b), 293, 293(4), 309, 439Indian Penal Code, 1860 — Section 302, 323, 328, 376, 377, 506
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High Courts05 Jul 2021Disposed Of

Delhi Chemical And Pharmaceutical Works Pvt. Ltd. & Anr. Vs Himgiri Realtors Pvt. Ltd. & Anr

Delhi High Court · (2021) 07 DEL CK 0003

Constitution Of India, 1950 — Article 14, 19, 21, 227Code Of Civil Procedure, 1908 — Section 2(14), 36, 38, 47, 51, 74, 121, 122, 123, 124, 125, 126, 127, 128, 129, 130, 151, Order 43, Order 43 Rule 1(j), Order 43 Rule 1(ja) Order 41 Rule 1(3), Order 38 Rule 3, Order 41 Rule 5, Order 21 Rule 10, Order 21 Rule 11, Order 21 Rule 11(2), Order 21 Rule 11(2)(j), Order 21 Rule 12, Order 21 Rule 17, Order 21 Rule 17(4), Order 21 Rule 22, Order 21 Rule 41, Order 21 Rule 41(1), Order 21 Rule 41(2), Order 21 Rule 41(3), Order 21 Rule 46H, Order 21 Rule 103Delhi High Court (Original Side) Rules, 2018 — Rule 5
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High Courts25 Jun 2021Dismissed

Barun Kumar Vs State Of Nct Of Delhi & Anr

Delhi High Court · (2021) 06 DEL CK 0103

Negotiable Instruments Act, 1881 — Section 20, 87, 118, 118A, 138, 139Code Of Criminal Procedure, 1973 — Section 251, 313, 397, 401, 439, 482Income Tax Act, 1961 — Section 269SS, 271D
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