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Delhi High Court judgments, 2021

3,070 judgments · page 73 of 154

High Courts25 Jun 2021Dismissed

Allah Noor Vs Narcotic Control Bureau

Delhi High Court · (2021) 06 DEL CK 0102

Code Of Criminal Procedure, 1973 — Section 439Narcotics Drugs And Psychotropic Substances Act, 1985 — Section 8A, 21C, 23C, 29, 37, 37(1)(b), 67Evidence Act, 1872 — Section 65B
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High Courts25 Jun 2021

Mohd Ahsan Vs Customs

Delhi High Court · (2021) 06 DEL CK 0098

Code Of Criminal Procedure, 1973 — Section 439Narcotics Drugs And Psychotropic Substances Act, 1985 — Section 2(xi), 21, 21(b), 21(c), 23(c), 37, 50
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High Courts25 Jun 2021Dismissed

Pramod Giri Vs State Of Delhi

Delhi High Court · (2021) 06 DEL CK 0097

Constitution Of India, 1950 — Article 136Indian Penal Code, 1860 — Section 34, 307, 308, 506Arms Act, 1959 — Section 25
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High Courts25 Jun 2021Dismissed

Ram Kishan Vs State

Delhi High Court · (2021) 06 DEL CK 0096

Code Of Criminal Procedure, 1973 — Section 161, 368, 397, 401, 482Indian Penal Code, 1860 — Section 279, 304A
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High Courts25 Jun 2021Dismissed

Subhash Vs State (Nct Of Delhi)

Delhi High Court · (2021) 06 DEL CK 0095

Code Of Criminal Procedure, 1973 — Section 164, 482Indian Penal Code, 1860 — Section 34, 323, 341, 354, 354B, 376, 506, 509Protection Of Children From Sexual Offences Act, 2012 — Section 10, 12
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High Courts24 Jun 2021

Hajara & Ors Vs Government Of India

Delhi High Court · (2021) 06 DEL CK 0108

Constitution Of India, 1950 — Article 39AConduct Of The Government Litigation, Rules, 2000 — Rule 5, 18Indian Penal Code, 1860 — Section 209, 304A
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High Courts24 Jun 2021Disposed Of

New India Assurance Co.Ltd Vs Puran Lal & Ors

Delhi High Court · (2021) 06 DEL CK 0101

Code Of Civil Procedure, 1908 — Order 21 Rule 1(4)Code Of Criminal Procedure, 1973 — Section 173Employee’s Compensation Act, 1923 — Section 4, 4A(3), 10A(1), 20, 25A
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High Courts23 Jun 2021Dismissed

Vinod Kumar Kataria Vs UOI And Ors

Delhi High Court · (2021) 06 DEL CK 0104

Constitution Of India, 1950 — Article 226, 227Service Bye-Laws Of Centre For Cultural Resources And Training, — Rule 46(1), 46(2), 47(1), 47(2), 58ACentral Civil Services (Conduct) Rules, 1964 — Rule 3(i), 3(ii), 3(iii), 3(vi), 3(xviii), 3(xix)
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High Courts18 Jun 2021Disposed Of

Dr. Vivek Kumar & Ors Vs Union Of India And Ors

Delhi High Court · (2021) 06 DEL CK 0085

Constitution Of India, 1950 — Article 53, 73, 77, 246Dentists Act, 1948 — Section 3(1)(e), 3(1)(f) 5, 7, 8, 15, 16, 16A, 19, 20, 53A, 54Regulations Of The Dental Council Of India, 1956 — Regulation 5, 8, 8(1), 9, 39, 46, 56(i), 57
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