High Courts04 Jun 2021

Union Of India Vs Panacea Biotec Limited

Delhi High Court · (2021) 06 DEL CK 0044

Drugs And Cosmetics Rules, 1945 — Rule 122A, 122A(2), 122B, 122B(3)New Drugs And Clinical Trials Rules, 2019 — Rule 80(7)Arbitration And Conciliation Act, 1996 — Section 34, 36
High Courts04 Jun 2021Disposed Of

Shabuddine Vs State Of Nct Delhi

Delhi High Court · (2021) 06 DEL CK 0040

Indian Penal Code, 1860 — Section 34, 120B, 147, 148, 149, 153A, 302, 505Arms Act, 1959 — Section 27, 30Code Of Criminal Procedure, 1973 — Section 161
High Courts04 Jun 2021Dismissed

Juhi Chawla & Ors Vs Science And Engineering Research Board & Ors

Delhi High Court · (2021) 06 DEL CK 0035

Constitution Of India, 1950 — Article 21Code Of Civil Procedure, 1908 — Section 80, 80(1), 80(2), 91, 91(1)(b), 91(2), 148, 149, Order 27A, Order 6 Rule 2, 6 Rule 2(1), Order 1 Rule 3, Order 2 Rule 3, Order 1 Rule 8, Order 6 Rule 9, Order 6 Rule 15, Order 6 Rule 16Specific Relief Act, 1963 — Section 34, 39