High Courts04 Jun 2021Disposed Of
Vinod Kumar Paswan Alias Chirri & Ors Vs State (Govt Of Nct Of Delhi) & Ors.
Delhi High Court · (2021) 06 DEL CK 0032
Indian Penal Code, 1860 — Section 34, 307, 323, 341
COURT ARCHIVE
Delhi High Court judgments, 2021
3,070 judgments · page 76 of 154
High Courts04 Jun 2021Disposed Of
Navneet Singh Anand & Anr. Vs State (Govt. Of Nct) & Anr
Delhi High Court · (2021) 06 DEL CK 0031
High Courts04 Jun 2021Disposed Of
Mohan Singh Chamola Vs State & Ors
Delhi High Court · (2021) 06 DEL CK 0030
High Courts04 Jun 2021Disposed Of
Nirmal & Anr. Vs State (Govt Of Nct Of Delhi) & Anr
Delhi High Court · (2021) 06 DEL CK 0029
High Courts04 Jun 2021Disposed Of
BDR Builders And Developers Private Limited Vs Shrichand Bijlani
Delhi High Court · (2021) 06 DEL CK 0028
Constitution Of India, 1950 — Article 227Code Of Civil Procedure, 1908 — Section 47, Order 23 Rule 3
High Courts04 Jun 2021Disposed Of
Krishan Chand Sharma Vs Altafur Rahaman
Delhi High Court · (2021) 06 DEL CK 0027
Constitution Of India, 1950 — Article 227Code Of Civil Procedure, 1908 — Order 37
High Courts04 Jun 2021
Nikhil Jain Vs State
Delhi High Court · (2021) 06 DEL CK 0026
Indian Penal Code, 1860 — Section 34, 109, 323, 376, 376D, 506Code Of Criminal Procedure, 1973 — Section 164, 439
High Courts04 Jun 2021Allowed
M/S IMZ Corporate Pvt Ltd Vs MSD Telematics Pvt Ltd
Delhi High Court · (2021) 06 DEL CK 0025
Indian Stamp Act, 1899 — Article 5(c)Indian Stamp Act, 1899 — Section 35Arbitration And Conciliation Act, 1996 — Section 2(3), 11, 11(6), 11(6)(a), 11(6)(b), 11(6)(c), 12(1), 12(5), 16
High Courts03 Jun 2021Dismissed
Avichal Tomar Vs Union Of India & Ors
Delhi High Court · (2021) 06 DEL CK 0061
High Courts03 Jun 2021Dismissed
Maniba Mahila Bed College & Anr Vs National Council For Teacher Education & Anr
Delhi High Court · (2021) 06 DEL CK 0060
Constitution Of India, 1950 — Article 226National Council For Teacher Education Act, 1993 — Section 18
High Courts03 Jun 2021Disposed Of
Sunshine Agrisystem Pvt. Ltd. Vs Zakir Hussain & Anr
Delhi High Court · (2021) 06 DEL CK 0059
Arbitration And Conciliation Act, 1996 — Section 9, 36
High Courts03 Jun 2021Dismissed
Hindustant Prefab Ltd Vs M/S. NCC Limited
Delhi High Court · (2021) 06 DEL CK 0058
Arbitration And Conciliation Act, 1996 — Section 17, 37, 37(2)(b)
High Courts03 Jun 2021Disposed Of
Marko Roshan & Anr. Vs State & Anr
Delhi High Court · (2021) 06 DEL CK 0021
High Courts03 Jun 2021
Narender Kasana @ Narendra Kumar Vs State Of Nct Of Delhi
Delhi High Court · (2021) 06 DEL CK 0016
Maharashtra Control Of Organized Crime Act, 1999 — Section 3(4)Code Of Criminal Procedure, 1973 — Section 195, 340, 482
High Courts03 Jun 2021Dismissed
Abdul Samad Vs National Investigation Agency
Delhi High Court · (2021) 06 DEL CK 0015
Constitution Of India, 1950 — Article 14, 19, 19(1), 21Code Of Criminal Procedure, 1973 — Section 164, 173, 306, 306(1), 306(4)(b), 307, 308, 308(4), 437, 439, 482Indian Penal Code, 1860 — Section 12A, 34, 120B, 121, 302, 307, 320, 342, 394, 397, 468, 471
High Courts03 Jun 2021Dismissed
M/S. Mehala Carona Textiles Private Limited & Ors. Vs M/S RRB Energy Private Limited
Delhi High Court · (2021) 06 DEL CK 0014
Limitation Act, 1908 — Article 182(5)Code Of Civil Procedure, 1908 — Section 39, 40, 47, 108, 122, 144, 151, Order 21, Order 30, Order 21 Rule 5, Order 21 Rule 6, Order 21 Rule 6(b), Order 21 Rule 11, Order 9 Rule 13, Order 21 Rule 90Indian Partnership Act, 1932 — Section 69
High Courts03 Jun 2021
Chirag Saini Vs North Delhi Municipal Corporation & Ors.
Delhi High Court · (2021) 06 DEL CK 0013
High Courts03 Jun 2021Disposed Of
M/S Excel Sports International Vs North Delhi Municipal Corporation & Anr
Delhi High Court · (2021) 06 DEL CK 0012
High Courts03 Jun 2021
Uma Hada Vs Sunil Gupta
Delhi High Court · (2021) 06 DEL CK 0010
Code Of Civil Procedure, 1908 — Section 10, Order 15A, Order 2 Rule 2, Order 12 Rule 6Transfer Of Property Act, 1882 — Section 53A, 106, 111(a), 111(1)(g)Registration Act, 1908 — Section 17(1A), 49