High Courts15 Jun 2021Disposed Of

Natasha Narwal Vs State Of Delhi Nct

Delhi High Court · (2021) 06 DEL CK 0083

Constitution Of India, 1950 — Article 19(1)(a), 19(1)(b)National Investigation Agency Act, 2008 — Section 21(4)Indian Penal Code, 1860 — Section 34, 109, 114, 120B, 124A, 147, 148, 149, 153A, 186, 188, 201, 212, 283, 295, 302, 307, 323, 332, 341, 353, 395, 419, 420, 427, 435, 436, 452, 454, 468, 471
High Courts15 Jun 2021Disposed Of

Devanganakalita Vs State Of Delhi Nct

Delhi High Court · (2021) 06 DEL CK 0082

Constitution Of India, 1950 — Article 19(1)(a), 19(1)(b)National Investigation Agency Act, 2008 — Section 21(4)Indian Penal Code, 1860 — Section 34, 109, 114, 120B, 124A, 147, 148, 149, 153A, 186, 201, 212, 295, 302, 307, 341, 353, 395, 419, 420, 427, 435, 436, 452, 454, 468, 471
High Courts07 Jun 2021Dismissed

Parveen Tandon Vs Tanika Tandon

Delhi High Court · (2021) 06 DEL CK 0042

Indian Penal Code, 1860 — Section 304B, 498ACode Of Criminal Procedure, 1973 — Section 125, 397, 401, 439, 482Protection Of Women From Domestic Violence Act, 2005 — Section 2(a), 2(f), 2(q), 2(s), 3, 12