High Courts03 Jun 2021Dismissed
Haresh Rawal Vs Narcotics Control Bureau
Delhi High Court · (2021) 06 DEL CK 0009
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 20(b), 29, 37, 50, 52A, 67
COURT ARCHIVE
Delhi High Court judgments, 2021
3,070 judgments · page 77 of 154
High Courts02 Jun 2021Disposed Of
Smart Vishwas Society Vs National Faceless Assessment Centre Delhi (Earlier National E-Assessment Centre Delhi) & Anr.
Delhi High Court · (2021) 06 DEL CK 0069
Income Tax Act, 1961 — Section 143(3), 143(3A), 143(3B), 144B, 156, 270A
High Courts02 Jun 2021Disposed Of
Sudhir Desh Ahuja Vs National Faceless Assessment Centre & Ors
Delhi High Court · (2021) 06 DEL CK 0068
Income Tax Act, 1961 — Section 142(1), 143(3), 144B, 156, 270A, 271AAC(1), 274
High Courts02 Jun 2021Disposed Of
DJ Surfactants Vs National E-Assessment Centre, Income Tax Department, New Delhi & Ors
Delhi High Court · (2021) 06 DEL CK 0067
Income Tax Act, 1961 — Section 68, 143(3)
High Courts02 Jun 2021
Dr. Yatin Malhotra Vs Union Of India & Anr
Delhi High Court · (2021) 06 DEL CK 0065
High Courts02 Jun 2021Disposed Of
Abtar Raj Vs Union Of India And Ors
Delhi High Court · (2021) 06 DEL CK 0064
Constitution Of India, 1950 — Article 226Territorial Army Act, 1948 — Section 9
High Courts02 Jun 2021Dismissed
Sachin Vs Union Of India & Anr.
Delhi High Court · (2021) 06 DEL CK 0063
High Courts02 Jun 2021Dismissed
Vipin Vs Union Of India & Ors
Delhi High Court · (2021) 06 DEL CK 0062
High Courts02 Jun 2021Dismissed
Suresh Biswas And Ors Vs Union Of India Throughdgesic
Delhi High Court · (2021) 06 DEL CK 0023
High Courts02 Jun 2021Disposed Of
Himani Sardana Vs Gnct Of Delhi & Ors
Delhi High Court · (2021) 06 DEL CK 0022
High Courts02 Jun 2021Dismissed
Rajesh Kumar Pandey Vs Shanti Devi & Anr
Delhi High Court · (2021) 06 DEL CK 0018
Transfer of Property Act, 1882 — Section 53A, 54, 55
High Courts02 Jun 2021Disposed Of
Anand And Co Vs Union Of India
Delhi High Court · (2021) 06 DEL CK 0017
Arbitration And Conciliation Act, 1996 — Section 9
High Courts02 Jun 2021Disposed Of
Railway Platform Tea Stall Tendered Licensee Progressive Welfare Society Vs Union Of India
Delhi High Court · (2021) 06 DEL CK 0011
High Courts02 Jun 2021Disposed Of
Numesh Arora Vs Nayyarah Qaiser
Delhi High Court · (2021) 06 DEL CK 0007
Code Of Civil Procedure, 1908 — Section 115, Order 6 Rule 17Delhi Rent Control Act, 19858 — Section 14(1)(d), 38
High Courts02 Jun 2021Dismissed
Brig Neel Kamal Sharma Vs Union Of India & Ors.
Delhi High Court · (2021) 06 DEL CK 0006
Constitution Of India, 1950 — Article 226
High Courts02 Jun 2021
Zahid Vs State
Delhi High Court · (2021) 06 DEL CK 0003
Indian Penal Code, 1860 — Section 120B, 147, 148, 149, 186, 188, 201, 302, 353, 435Arms Act, 1959 — Section 27Code Of Criminal Procedure, 1973 — Section 161
High Courts01 Jun 2021Dismissed
Sanjeev Jai Narain Aeren & Anr Vs M/S Somani Worsted Limited Through Its Authorised Representative & Ors
Delhi High Court · (2021) 06 DEL CK 0024
Constitution Of India, 1950 — Article 215Indian Stamp Act, 1899 — Section 35
High Courts01 Jun 2021Dismissed
OK Play India Limited Vs Bibby Financial Services India Private Limited
Delhi High Court · (2021) 06 DEL CK 0020
Commercial Courts Act, 2015 — Section 13(1A)Arbitration And Conciliation Act, 1996 — Section 9, 34, 37(1)(b)
High Courts01 Jun 2021Dismissed
Indraprastha Gas Limited (IGL) Vs M/S Pawan Casting
Delhi High Court · (2021) 06 DEL CK 0019
Evidence Act, 1872 — Section 65BIndian Penal Code, 1860 — Section 336, 379Arbitration And Conciliation Act, 1996 — Section 9, 11, 13, 34, 34(2), 34(2A)
High Courts01 Jun 2021Dismissed
Madan Mohan Dass & Anr Vs Brigadier Yellepeddy S Rao (Retired) & Ors
Delhi High Court · (2021) 06 DEL CK 0008
Evidence Act, 1872 — Section 85, 101, 102, 110, 114Specific Relief Act, 1963 — Section 6, 31, 34Transfer Of Property Act, 1882 — Section 53A