High Courts01 Jun 2021Dismissed

State, Gnct Delhi Vs Yogesh Kochar @ Babloo

Delhi High Court · (2021) 06 DEL CK 0005

Code Of Criminal Procedure, 1973 — Section 160, 378, 378(1), 378(1)(a), 378(1)(b), 378(3), 378(4), 389(3), 397, 397(1), 401, 401(4), 401(5)Indian Penal Code, 1860 — Section 11, 325, 427
High Courts01 Jun 2021Dismissed

Sonu Saifi Vs State

Delhi High Court · (2021) 06 DEL CK 0001

Indian Penal Code, 1860 — Section 34, 120B, 144, 147, 148, 149, 153A, 295A, 302, 380, 427, 436Arms Act, 1959 — Section 25, 27
High Courts31 May 2021Disposed Of

Sandeep Sharma Vs Balmer Lawrie & Co. Ltd.

Delhi High Court · (2021) 05 DEL CK 0215

Constitution Of India, 1950 — Article 226Conduct, Discipline And Review Rules, — Rule 4(II), 5(I), 12(4), 26(i), 26(v), 26(xviii), 26(xxiii), 31(3)
High Courts31 May 2021Disposed Of

Kishan Vs State (Nct Of Delhi)

Delhi High Court · (2021) 05 DEL CK 0214

Indian Penal Code, 1860 — Section 34, 147, 148, 307Code Of Criminal Procedure, 1973 — Section 107, 151